High Courts14 Aug 2024Disposed Of

Jai Pal Vs UOI & Ors.

Delhi High Court · (2024) 08 DEL CK 1764

Constitution of India-Article 226BSF Act, 1969-Section 117, 19(a), 99, 26, 30(b), 20(c), 22(e)BSF Rules, 1969-Rule 142(2), 142(1), 142, 129, 153
High Courts14 Aug 2024Dismissed

St. George School Vs Director Of Education & Ors.

Delhi High Court · (2024) 08 DEL CK 1993

Constitution of India-Article 226, 12, 19, 26, 26(a), 30, 30(1)Delhi School Education Act, 1973-Section 2(x), 3, 4, 8(1), 8(2), 8(3), 8(4), 8(5), 9, 10, 10(1), 11, 12, 14, 17(3), 18, 18(3), 18(4), 18(5), 19, 24(3), Chapter IVDelhi School Education Rules, 1973-Rule 50, 125, 177, 180