High Courts16 Aug 2024
Padamshree Creation Pvt Ltd Vs Sheetal Sarees & Anr.
Delhi High Court · (2024) 08 DEL CK 1451
Code of Civil Procedure-Order 6 Rule 14, 29 Rule 1, 41 Rule 27(1)(b)
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 214 of 565
High Courts16 Aug 2024Disposed Of
Bajrang Punia And Ors Vs Union Of India And Ors
Delhi High Court · (2024) 08 DEL CK 0067
Constitution of India, 1950 — Article 30
High Courts16 Aug 2024Disposed Of
Deepak Dabas Vs Central Bureau Of Investigation
Delhi High Court · (2024) 08 DEL CK 0063
Constitution of India, 1950 — Article 21Code of Criminal Procedure 1973 — Section 439, 482Indian Penal Code, 1860 — Section 34, 302, 304, 323, 341
High Courts14 Aug 2024
Hala Kamel Zabal Vs Arya Trading Ltd. & Ors.
Delhi High Court · (2024) 08 DEL CK 2330
Arbitration and Conciliation Act, 1996-Section 2(1)(f), 4, 9, 10, 10(1), 11(2), 11(5), 11(6), 12, 13 and 16, 16(1), 16(2), 16(3), 21, 34, 34(2), 34(2)(a)(v), 34(2)(b)(ii), 75 and 81Arbitration and Conciliation (Amendment) Act, 2016-Section 18(1)
High Courts14 Aug 2024Dismissed
Vardhman Precision Profiles Vs Indian Oil Corporation Ltd.
Delhi High Court · (2024) 08 DEL CK 2329
Arbitration and Conciliation Act 1996-Section 34, 16, 75, 81
High Courts14 Aug 2024Dismissed
Naresh Kumar Vs Shri Tadbir Singh & Ors.
Delhi High Court · (2024) 08 DEL CK 1500
Hindu Succession Act, 1956-Section 8, 6, 6(5), 4(2)Delhi Land Reforms Act, 1954-Section 50, 50(a)Municipal Corporation of Delhi Act, 1957-Section 507
High Courts14 Aug 2024
Team France 01 S A S Vs Spicejet Limited
Delhi High Court · (2024) 08 DEL CK 1501
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2
High Courts14 Aug 2024Disposed Of
Man Kunwar Vs Delhi Building and Other Construction Workers Board
Delhi High Court · (2024) 08 DEL CK 1522
Building and Other Construction Workers Act, 1996-Section 22(1)(b), 17, 16, 2(e), 2(b)Delhi Building and Other Construction Workers Rules, 2002-Rule 283, 263(2)(ii)Constitution of India-Article 226, 21, 39(e), 42, 43
High Courts14 Aug 2024Disposed Of
Dugong International Pvt. Ltd. Vs Union Of India
Delhi High Court · (2024) 08 DEL CK 1534
Constitution of India-Article 19(1)(g)
High Courts14 Aug 2024Dismissed
M/S J Duncan Healthcare Pvt Ltd Vs Central Medical Services Society
Delhi High Court · (2024) 08 DEL CK 1560
Letters Patent Act, 1866-Clause XIndian Evidence Act, 1872-Section 58
High Courts14 Aug 2024Dismissed
State (NCT Of Delhi) Through Deputy Commissioner Of Police Vs Sachin Jain
Delhi High Court · (2024) 08 DEL CK 1579
Indian Penal Code, 1860-Section 326(A), 302, 326A, 285CrPC-Section 397, 227, 228
High Courts14 Aug 2024Dismissed
Sanjeev Gupta Vs Ritu Gupta
Delhi High Court · (2024) 08 DEL CK 1582
Constitution of India-Article 227Code of Criminal Procedure, 1973-Section 482, 340, 195, 195(1)(b), 195(4), 362Protection of Women from Domestic Violence Act, 2005-Section 12, 23
High Courts14 Aug 2024Dismissed
Municipal Corporation Of Delhi Vs Pradeep Rana & Ors.
Delhi High Court · (2024) 08 DEL CK 1622
Constitution of India-Article 14, 16, 32, 226, 34(1)(d)MRTU and PULP Act-Section 30, 32, Item 6 of Schedule IV
High Courts14 Aug 2024Disposed Of
Shashank Gupta Vs Dimple Gogna
Delhi High Court · (2024) 08 DEL CK 1648
Guardianship and Wards Act, 1890-Section 7, 9, 25Hindu Minority and Guardianship Act, 1956-Section 4, 6, 6AConstitution of India-Article 227
High Courts14 Aug 2024Disposed Of
Vijay Lakshmi Menon Vs Bharat Chugh & Anr.
Delhi High Court · (2024) 08 DEL CK 1663
CPC-Order XXXVII
High Courts14 Aug 2024Disposed Of
Nagma Parveen Vs Babu Malik
Delhi High Court · (2024) 08 DEL CK 1668
Guardians and Wards Act, 1890-Section 25, 12
High Courts14 Aug 2024Disposed Of
Anjali Chaudhary Vs Brahamjeet Singh
Delhi High Court · (2024) 08 DEL CK 1669
High Courts14 Aug 2024Dismissed
Kamal Arora Vs Giriraj Gupta
Delhi High Court · (2024) 08 DEL CK 1672
Constitution of India-Article 227
High Courts14 Aug 2024Disposed Of
Sir Sobha Singh And Sons Pvt. Ltd. Vs S.Kanwalpreet Singh
Delhi High Court · (2024) 08 DEL CK 1676