COURT ARCHIVE

Delhi High Court judgments, 2024

11,287 judgments · page 220 of 565

High Courts12 Aug 2024Allowed

Mohammad Fahad Vs The State Govt. Of NCT Of Delhi & Anr.

Delhi High Court · (2024) 08 DEL CK 1805

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Electricity Act, 2003-Sections 135, 138Code of Criminal Procedure-Section 482

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High Courts12 Aug 2024Disposed Of

Roshan @ Raushan Kumar & Ors. Vs State Through SHO PS Dwarka North & Anr.

Delhi High Court · (2024) 08 DEL CK 1806

Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)

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High Courts12 Aug 2024Disposed Of

Umesh Alias Sonu & Ors. Vs The State Govt Of Nct Delhi & Anr.

Delhi High Court · (2024) 08 DEL CK 1808

Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406

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High Courts12 Aug 2024Disposed Of

Sandeep Kohli & Ors. Vs Veena Sarwal & Ors.

Delhi High Court · (2024) 08 DEL CK 1900

Arbitration and Conciliation Act 1996-Section 37 (2), 37(2)(b), 17Commercial Courts Act 2015-Section 13

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High Courts12 Aug 2024Allowed

Click Orbits Private Limited Vs Digi Media & Ors.

Delhi High Court · (2024) 08 DEL CK 1901

Arbitration and Conciliation Act, 1996-Section 11(6), 12(2), Fourth Schedule

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High Courts12 Aug 2024Disposed Of

Sunil Kumar Gupta Vs Bharti Airtel Ltd

Delhi High Court · (2024) 08 DEL CK 1902

1996 Act-Section 21, 12(2), Fourth Schedule

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High Courts12 Aug 2024Disposed Of

Virkan Awasty Vs Hassad Netherlands B.V. & Ors.

Delhi High Court · (2024) 08 DEL CK 1904

Constitution of India-Article 226

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High Courts12 Aug 2024Allowed

Tata Capital Limited Vs Sv Industries & Ors.

Delhi High Court · (2024) 08 DEL CK 1906

Arbitration and Conciliation Act, 1996-Section 11(6), 12(2)

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High Courts12 Aug 2024Disposed Of

M/S Grim Tech Projects (I) Pvt. Ltd. Vs Indure Private Limited

Delhi High Court · (2024) 08 DEL CK 1907

Arbitration and Conciliation Act, 1996-Section 11 (6)

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High Courts12 Aug 2024Disposed Of

Tommorowland Limited Vs Shakti And Co. & Anr.

Delhi High Court · (2024) 08 DEL CK 1908

Code of Civil Procedure 1908-Order XXI

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High Courts12 Aug 2024Disposed Of

M/s. CWHEC-HCIL (JV) Vs M/s. Calcutta Haldia Port Road Company Limited

Delhi High Court · (2024) 08 DEL CK 1910

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High Courts12 Aug 2024Allowed

SPML Infra Limited Vs Delhi Jal Board

Delhi High Court · (2024) 08 DEL CK 1911

Arbitration and Conciliation Act 1996-Section 29A(5)

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High Courts12 Aug 2024Disposed Of

M/S Shree Shyam Enterprises Through Shri V C Garg Vs Indira Gandhi National Open University

Delhi High Court · (2024) 08 DEL CK 1913

Arbitration and Conciliation Act, 1996-Section 29A(4)

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High Courts12 Aug 2024Disposed Of

M/S Shree Shyam Enterprises Through Shri V C Garg Vs Indira Gandhi National Open University

Delhi High Court · (2024) 08 DEL CK 1914

Arbitration and Conciliation Act, 1996-Section 29A(4)

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High Courts12 Aug 2024Disposed Of

M/s SPS Infrabuild Pvt Ltd Vs Union Of India

Delhi High Court · (2024) 08 DEL CK 1915

Arbitration and Conciliation Act, 1996-Section 29A(4)

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High Courts12 Aug 2024Dismissed

Kusum Sharma Vs Food Corporation Of India

Delhi High Court · (2024) 08 DEL CK 1997

Constitution of India-Article 226Right to Information Act, 2005

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High Courts12 Aug 2024Dismissed

Shri Bhagwan Yadav Vs Adarsh Khandelwal

Delhi High Court · (2024) 08 DEL CK 2028

Negotiable Instruments Act, 1881-Section 138, 118 and 139Income Tax Act, 1961-Section 269 SS, 269SSCr.P.C.-Section 251, 313, 315

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High Courts12 Aug 2024Disposed Of

Social Jurist, A Civil Rights Group Vs Bar Council Of India & Ors.

Delhi High Court · (2024) 08 DEL CK 2030

Right of Children to Free and Compulsory Education Act, 2009Constitution of India-Article 21-AThe Advocates Act, 1961

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High Courts12 Aug 2024Disposed Of

Ms Preeti Vs Municipal Corporation Of Delhi & Ors.

Delhi High Court · (2024) 08 DEL CK 2032

DMC Act, 1957-Section 344(1), 343

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High Courts12 Aug 2024Dismissed

Hans Raj Jain Vs Election Commision Of India

Delhi High Court · (2024) 08 DEL CK 2034

Representation of the People Act, 1951Constitution of India-Article 324

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