High Courts27 Aug 2024

M/s Usha India Limited Vs Union Of India & Anr.

Delhi High Court · (2024) 08 DEL CK 1741

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act of 2002-Section 17Insolvency and Bankruptcy Code, 2016-Section 14Companies Act, 1956
High Courts27 Aug 2024Disposed Of

Mira Gupta Vs Dinesh Chand (Deceased) Thr Lrs & Ors.

Delhi High Court · (2024) 08 DEL CK 1848

Hindu Adoption and Maintenance Act, 1956-Sections 19 and 20Benami Transaction Prohibition Act, 1988Hindu Succession Act, 1956-Sections 6, 6(1), 6(1)(a), 6(1)(b), 6(1)(c), 6(3), 6(5), 14(1), 15, 16; provisos to Sections 6, 6(1) and 6(5); Explanation 1 to Section 6; Explanation 2 to Section 6