High Courts28 Aug 2024Dismissed

Ashish Bhalla Vs Vishvendra Singh

Delhi High Court · (2024) 08 DEL CK 2131

Code of Civil Procedure, 1908-Order VII Rule 11, Section 151Code of Criminal Procedure, 1973-Section 156(3), 340IPC, 1860-Section 34, 406, 409, 420, 120B
High Courts28 Aug 2024Disposed Of

Pooja Agarwal Vs State (NCT of Delhi)

Delhi High Court · (2024) 08 DEL CK 2276

Code of Criminal Procedure, 1973-Section 167(2)(a)(ii), 167(2)(a)(i), 167(2), 167, 56, 57IPC-Sections 304, 304(I), 304(II), 419, 420, 196, 197, 198, 201, 120B, 299, 467, 468Constitution of India-Article 21, 22(2)
High Courts28 Aug 2024Dismissed

Mohd Yameen Vs Aas Mohd

Delhi High Court · (2024) 08 DEL CK 2280

Negotiable Instruments Act, 1881-Section 118(a), 138, 139, 140Code of Criminal Procedure, 1973-Section 313Evidence Act-Section 3
High Courts28 Aug 2024Dismissed

Pradeep Singh Sangwan Vs State & Anr.

Delhi High Court · (2024) 08 DEL CK 2278

Indian Penal Code-Section 420Code of Criminal Procedure, 1973-Section 91, 482, 156(3), 156(1), 155(2), 227, 320Constitution of India-Article 226, 227