High Courts28 Aug 2024Dismissed
Dhirender Nath Puri Vs Defence Colony Welfare Association & Ors.
Delhi High Court · (2024) 08 DEL CK 1701
CPC-Order XXXIX Rule 1 and 2
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 195 of 565
High Courts28 Aug 2024Disposed Of
Lalit Kumar Vs Shri Ved Pal & Ors.
Delhi High Court · (2024) 08 DEL CK 1702
High Courts28 Aug 2024Dismissed
Ajmer Singh Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 08 DEL CK 1735
Constitution of India-Article 215
High Courts28 Aug 2024Allowed
Inderjeet Singh Tosaria Vs Delhi Development Authority
Delhi High Court · (2024) 08 DEL CK 1739
Constitution of India-Article 226, 14 and 21DDA (Management and Disposal of Housing Estate) Regulation, 1968
High Courts28 Aug 2024Dismissed
Saroj Vs Delhi Development Authority & Ors.
Delhi High Court · (2024) 08 DEL CK 1745
Specific Relief Act, 1963-Section 20A, 41 (h)
High Courts28 Aug 2024
Rajneesh Vs Union Of India
Delhi High Court · (2024) 08 DEL CK 1765
Constitution of India-Article 226BSF Act, 1968-Section 40, 70, 74BSF Rules-Rule 28A, 63, 63(1), 63(4), 63(6), 134, 142, 142(1), 142(2)
High Courts28 Aug 2024Dismissed
Ex Sgt Laxmi Narayan Pandey Retd Vs Union Of India & Ors.
Delhi High Court · (2024) 08 DEL CK 1766
Constitution of India-Article 226Pension Regulation IAF, 1961 (Part 1)-Regulation 153, 173Entitlement Rules for Casualty Pensionary Awards, 1982-Rule 4, 5, 9, 14, 14(b), 14(c)
High Courts28 Aug 2024Disposed Of
Ram Chander Vs Vivek Ranjan & Anr.
Delhi High Court · 2022 INSC 1204
Motor Vehicles Act, 1988-Section 173, 168Indian Penal Code, 1860-Sections 279, 338Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 2(i)
High Courts28 Aug 2024Allowed
Data Technosys Engineers Pvt Ltd Vs Rail Vikas Nigam Limited
Delhi High Court · (2024) 08 DEL CK 1939
Arbitration and Conciliation Act, 1996-Section 11(6), 11(8), 12(2), 21
High Courts28 Aug 2024Allowed
Mr Manish Goel Vs Delhi Tourism And Transportation Development Corporation Ltd
Delhi High Court · (2024) 08 DEL CK 1955
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 12(2)
High Courts28 Aug 2024Allowed
Tata Capital Limited Vs M/s Aryan Pharma
Delhi High Court · (2024) 08 DEL CK 1961
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 12(2), Fourth Schedule
High Courts28 Aug 2024Allowed
Tata Capital Limited Vs Aryan Pharma & Anr.
Delhi High Court · (2024) 08 DEL CK 1962
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 12(2), Fourth Schedule
High Courts28 Aug 2024Allowed
Sh. Rajinder Kumar Narula Vs Sh. Prince Tandon
Delhi High Court · (2024) 08 DEL CK 1963
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 16, 11(5), 12(2), Fourth Schedule
High Courts28 Aug 2024Allowed
Ravinder Kumar & Anr. Vs Raj Singh & Ors.
Delhi High Court · (2024) 08 DEL CK 1966
Arbitration and Conciliation Act, 1996-Section 29A(1), 29A(3), 29A(4)
High Courts28 Aug 2024Disposed Of
Dahua Technology India Private Limited Vs LNM Technologies Private Limited
Delhi High Court · (2024) 08 DEL CK 1967
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 12(2), Fourth Schedule
High Courts28 Aug 2024Allowed
Future Uday Communications Pvt. Ltd. Vs Mr. Amit Srivastava
Delhi High Court · (2024) 08 DEL CK 1974
Arbitration and Conciliation Act, 1996-Section 29A(4)
High Courts28 Aug 2024Disposed Of
Shri Rakesh Garg Vs Union Of India & Ors.
Delhi High Court · (2024) 08 DEL CK 1998
Constitution of India-Articles 226, 227Right to Information Act, 2005
High Courts28 Aug 2024Dismissed
M/s Chetanya Buildcon Pvt. Ltd. Vs Shri Lalit Mohan Tewari & Ors.
Delhi High Court · (2024) 08 DEL CK 2011
Indian Contract Act, 1872-Section 55, 19, 17Specific Relief Act, 1963-Section 16
High Courts28 Aug 2024Dismissed
Vikshit Tomar Vs District & Sessions Judge & Anr
Delhi High Court · (2024) 08 DEL CK 2015
Constitution of India-Article 226, 227Indian Penal Code-Sections 302, 506, 34, 509Code of Criminal Procedure
High Courts28 Aug 2024Dismissed
Pawan Hans Helicopters Ltd Vs Mrs. Annie Thomas & Ors.
Delhi High Court · (2024) 08 DEL CK 2056