High Courts29 Aug 2024Dismissed

Govind Yadav Vs Union Of India & Ors

Delhi High Court · (2024) 08 DEL CK 0079

Constitution of India, 1950 — Article 226, 323, 324Representation of the People Act, 1951 — Section 29A, 29A(1), 29A(4), 29A(5), 29A(1), 29A(6), 29A(7), 29B, 29CConduct of Elections Rules, 1961 — Rule 5, 10