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Judgment
2 paragraphs · 26 words
Chandra Dhari Singh, J.
In view of the order passed on the even date by this Court in RFA no. 1066/2019, the present appeal stands dismissed.
High CourtsSingle Bench(2024) 08 DEL CK 1861
Satish Chand Gupta & Ors. vs Meera Gupta & Ors.
Delhi High Court · Decided on 27 August 2024
- HON’BLE JUDGES
- Chandra Dhari Singh, J
- RESULT
- Dismissed
- CASE NUMBER
- RFA 108/2020, CM. APPL. Nos. 5309/2020, 5310/2020 & 5313/2020