COURT ARCHIVE

Delhi High Court judgments, 2024

11,287 judgments · page 146 of 565

High Courts26 Sept 2024Allowed

Mr Kinshuk Goel Legal Heir Of Late Shri Vijay Shanker Goel Vs Assistant Commissioner Of Income Tax Circle 49(1)

Delhi High Court · (2024) 09 DEL CK 0140

Income Tax Act, 1961 — Section 142(1), 143(2), 147, 148, 148A(b), 148A(d), 149(1)(b), 159

High Courts26 Sept 2024Dismissed

Inderjit Singh Marwah Vs Vijender Singh

Delhi High Court · (2024) 09 DEL CK 0119

Code of Civil Procedure, 1908 — Order 7 Rule 11

High Courts26 Sept 2024Disposed Of

Aamir Naseer Vs Mohammad Zulfiquar

Delhi High Court · (2024) 09 DEL CK 0118

High Courts26 Sept 2024Disposed Of

M/s Shelter Maker (I) Pvt. Ltd. & Ors Vs Shakuntala S. Agarwal & Ors

Delhi High Court · (2024) 09 DEL CK 0117

Constitution of India, 1950 — Article 227

High Courts26 Sept 2024Disposed Of

Arti Ghosh @ Aroti Ghosh Vs Govt Of Nct Of Delhi And Anr

Delhi High Court · (2024) 09 DEL CK 0116

Constitution of India, 1950 — Article 226Indian Succession Act, 1925 — Section 57, 213

High Courts26 Sept 2024Disposed Of

Sparsh Dhir Vs Esha Dhir

Delhi High Court · (2024) 09 DEL CK 0115

High Courts26 Sept 2024Disposed Of

Rahul Kumar Vs Sashastra Seema Bal And Anr

Delhi High Court · (2024) 09 DEL CK 0114

Constitution of India, 1950 — Article 226

High Courts26 Sept 2024Dismissed

Sama Jahan @ Shama Parveen Vs Govt Of Nct Of Delhi & Anr

Delhi High Court · (2024) 09 DEL CK 0113

High Courts26 Sept 2024Disposed Of

Shivaji Chauhan Vs Commissioner Of Police, Delhi And Ors

Delhi High Court · (2024) 09 DEL CK 0112

High Courts26 Sept 2024Dismissed

State Nct Of Delhi Vs Syed Anzar Shah

Delhi High Court · (2024) 09 DEL CK 0111

Code of Criminal Procedure, 1973 — Section 378National Investigation Agency Act, 2008 — Section 21, 21(1)Unlawful Activities (Prevention) Act, 1967 — Section 18, 18B, 20

High Courts25 Sept 2024Disposed Of

Raj Rani Vs DDA & Ors.

Delhi High Court · (2024) 09 DEL CK 2205

Constitution of India-Article 226Delhi Cooperative Societies Act, 1973-Rule 34(a)Delhi Cooperative Societies Rules, 1973-Rule 25, 25(1)(C), 77

High Courts25 Sept 2024Disposed Of

NS Associates Pvt Ltd Vs New Delhi Municipal Council

Delhi High Court · (2024) 09 DEL CK 1567

Arbitration and Conciliation Act, 1996-Section 11, 12, Fourth ScheduleJammu and Kashmir Arbitration and Conciliation Act 1977

High Courts25 Sept 2024Disposed Of

CARS 24 Financial Services Private Limited Vs Nazir Hossain & Anr.

Delhi High Court · (2024) 09 DEL CK 1564

A&C Act-Section 12, Fourth Schedule

High Courts25 Sept 2024Disposed Of

CARS 24 Financial Services Private Limited Vs SR Car Bazar & Ors.

Delhi High Court · (2024) 09 DEL CK 1563

A&C Act-Section 12, Fourth Schedule

High Courts25 Sept 2024Disposed Of

Cars 24 Financial Services Private Limited Vs Kollivelasi Srinivas Kumar & Anr.

Delhi High Court · (2024) 09 DEL CK 1559

A&C Act-Section 12, Fourth Schedule

High Courts25 Sept 2024Disposed Of

Cars 24 Financial Services Private Limited Vs Amit Singh Shekhawat & Anr.

Delhi High Court · (2024) 09 DEL CK 1558

A&C Act-Section 12, Fourth Schedule

High Courts25 Sept 2024Disposed Of

CARS 24 Financial Services Private Limited Vs Shijna S & Anr.

Delhi High Court · (2024) 09 DEL CK 1557

A&C Act-Section 12, Fourth Schedule

High Courts25 Sept 2024Disposed Of

CARS 24 Financial Services Private Limited Vs Mohd Ali Mahmood & Anr.

Delhi High Court · (2024) 09 DEL CK 1555

A&C Act-Section 12; Fourth Schedule

High Courts25 Sept 2024Dismissed

SIS Imports Vs Chaitanya Kalbag & Ors.

Delhi High Court · (2024) 09 DEL CK 1769

Consumer Protection Act, 1986/ 2019Constitution of India-Article 227Limitation Act-Section 5

High Courts25 Sept 2024

ICICI Bank Limited Vs Rumneek Bawa & Anr.

Delhi High Court · (2024) 09 DEL CK 1774