High Courts25 Sept 2024Disposed Of
Dr Archana Rai Vs Rajasthan Technical University & Anr.
Delhi High Court · (2024) 09 DEL CK 1778
Constitution of India-Article 227
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 147 of 565
High Courts25 Sept 2024Disposed Of
Manmeet Singh Lamba & Anr. Vs Dhruv Kapoor & Ors.
Delhi High Court · (2024) 09 DEL CK 1779
CPC-Section 58, Order XXI Rule 54
High Courts25 Sept 2024Disposed Of
MCD Vs Sunila
Delhi High Court · (2024) 09 DEL CK 1780
Delhi Municipal Corporation Act-Section 347BConstitution of India-Article 227
High Courts25 Sept 2024Dismissed
Rajesh Garg Vs Napin Impex Ltd.
Delhi High Court · (2024) 09 DEL CK 1782
Commercial Courts Act, 2015-Section 12ACPC-Order VII Rule 11
High Courts25 Sept 2024Disposed Of
Sushila Jain & Anr. Vs Anand Padia
Delhi High Court · (2024) 09 DEL CK 1783
High Courts25 Sept 2024Disposed Of
Divisional Railway Manager & Ors. Vs Smt Pratima Ray
Delhi High Court · (2024) 09 DEL CK 1786
Constitution of India-Article 227
High Courts25 Sept 2024
Rajiv Oberoi Vs Rajesh Gupta
Delhi High Court · (2024) 09 DEL CK 1837
Contempt of Courts Act, 1971-Sections 10, 11 and 12Code of Civil Procedure, 1908-Order XXI Rule 46A, 21 Rule 46C
High Courts25 Sept 2024Disposed Of
Chandra Bhushan Vs Union Of India & Ors.
Delhi High Court · (2024) 09 DEL CK 1860
Constitution of India-Article 226
High Courts25 Sept 2024Dismissed
Ajay Bisht Vs Union Of India & Ors.
Delhi High Court · (2024) 09 DEL CK 1862
Code of Civil Procedure, 1908-Order XXIII Rule 1Constitution of India-Article 226, 32, 21
High Courts25 Sept 2024Dismissed
Delhi Subordinate Services Selection Board & Anr. Vs Meenu Dadeia @ Meenu Vardhan & Anr.
Delhi High Court · (2024) 09 DEL CK 2019
Constitution of India-Article 226
High Courts25 Sept 2024Disposed Of
Staff Selection Commission & Ors. Vs Viraaj Singh
Delhi High Court · (2024) 09 DEL CK 2022
High Courts25 Sept 2024Disposed Of
Staff Selection Commission & Ors. Vs Priti Bhati
Delhi High Court · (2024) 09 DEL CK 2023
High Courts25 Sept 2024Dismissed
Rachit Kapoor Vs Union Of India
Delhi High Court · (2024) 09 DEL CK 2046
Constitution of India-Article 226, 227, 32, 14, 21Cr.P.C.-Section 36, 154, 154(3), 156(3), 190, 200, 482BNSS-Section 223
High Courts25 Sept 2024Dismissed
Amit Kumar Sharma Vs NTPC & Anr.
Delhi High Court · (2024) 09 DEL CK 2070
Right to Information Act, 2005Constitution of India-Article 226
High Courts25 Sept 2024Dismissed
M/s Associated Tubes Vs Anil Singhal
Delhi High Court · (2024) 09 DEL CK 2116
Arbitration and Conciliation Act, 1996-Section 37, 34, 8
High Courts25 Sept 2024Dismissed
Padam Singh Chauhan Vs Union Of India & Ors.
Delhi High Court · (2024) 09 DEL CK 2129
Constitution of India-Article 226CCS Pension Rules, 1972-Rule 41, Proviso to Rule 41CCS (Pension) Rules, 2021-Rule 41
High Courts25 Sept 2024Dismissed
Amit Kumar Gupta Vs Union Of India & Ors.
Delhi High Court · (2024) 09 DEL CK 2136
High Courts25 Sept 2024Dismissed
Ravi Bajaj Designs Pvt. Ltd. Vs Arun Aggarwal
Delhi High Court · (2024) 09 DEL CK 2137
Commercial Courts Act, 2015Bhartiya Sakshya Adhiniyam, 2023-Sections 59 and 60Code of Civil Procedure, 1908-Order XLI Rule 27
High Courts25 Sept 2024Dismissed
Kuru Agri Products & Ors. Vs Union Of India & Ors.
Delhi High Court · (2024) 09 DEL CK 1429
FEMA-Section 13Narcotic Drugs and Psychotropic Substances (NDPS) Act, 1985-Section 9Foreign Trade (Development & Regulation) Act, 1992
High Courts25 Sept 2024Dismissed
Rakesh Khanna Vs Naveen Kumar Aggarwal & Ors.
Delhi High Court · (2024) 09 DEL CK 1427
Constitution of India-Article 226Consumer Protection Act, 1986-Section 17, 27Consumer Protection Act, 2019-Section 71, 72, 72(1), 72(2)