High Courts26 Sept 2024Disposed Of
Shelter Maker Pvt Ltd & Ors. Vs Babulal M Parekh & Ors.
Delhi High Court · (2024) 09 DEL CK 1788
Constitution of India-Article 227
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 144 of 565
High Courts26 Sept 2024Dismissed
Inderjit Singh Marwah Vs Vijender Singh
Delhi High Court · (2024) 09 DEL CK 1789
CPC-Order VII Rule 11, Section 149
High Courts26 Sept 2024Disposed Of
M/s. Shelter Maker (I) Pvt. Ltd. & Ors. Vs Shakuntala S. Agarwal & Ors.
Delhi High Court · (2024) 09 DEL CK 1792
Constitution of India-Article 227
High Courts26 Sept 2024Disposed Of
Shelter Maker I Pvt Ltd & Ors. Vs Kamalkumar S Bhagheria & Ors.
Delhi High Court · (2024) 09 DEL CK 1794
Constitution of India-Article 227
High Courts26 Sept 2024Disposed Of
Shelter Maker I Pvt Ltd & Ors. Vs Ajit Kumar & Ors.
Delhi High Court · (2024) 09 DEL CK 1795
Constitution of India-Article 227
High Courts26 Sept 2024Disposed Of
Shelter Maker (I) Pvt. Ltd. & Ors. Vs Santosh V Agarwal & Ors.
Delhi High Court · (2024) 09 DEL CK 1796
Constitution of India-Article 227
High Courts26 Sept 2024Disposed Of
Shelter Maker I Pvt Ltd & Ors. Vs Rameshbhai R Shah & Ors.
Delhi High Court · (2024) 09 DEL CK 1799
Constitution of India-Article 227
High Courts26 Sept 2024Allowed
Arti Ghosh @ Aroti Ghosh Vs Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2024) 09 DEL CK 1836
Constitution of India-Article 226Indian Succession Act, 1925-Section 213, 57
High Courts26 Sept 2024Allowed
Mr Kinshuk Goel Legal Heir Of Late Shri Vijay Shanker Goel Vs Assistant Commissioner Of Income Tax Circle 49(1)
Delhi High Court · (2024) 09 DEL CK 1846
Income Tax Act, 1961-Section 148A(b), 148A(d), 148, 143(2), 142(1), 147, 149(1)(b), 159
High Courts26 Sept 2024Allowed
Chandra Global Finance Ltd Vs Ito Ward 6(1) New Delhi & Anr.
Delhi High Court · (2024) 09 DEL CK 1848
Income Tax Act, 1961-Section 148A(b), 148A(d), 148, 143(3), 263, 56(2)(viia), 147, 148 to 153, 139, 142(1)Direct Tax Laws (Amendment) Act, 1987
High Courts26 Sept 2024Disposed Of
Rahul Kumar Vs Sashastra Seema Bal & Anr.
Delhi High Court · (2024) 09 DEL CK 1864
Constitution of India-Article 226
High Courts26 Sept 2024Disposed Of
M/s Swastik Construction & Builders Pvt. Ltd. Vs Union Of India & Ors.
Delhi High Court · (2024) 09 DEL CK 1871
Constitution of India-Article 226(Indian) Companies Act, 1956Delhi Land Revenue Act, 1954-Section 28, 64, 26 to 28, 30
High Courts26 Sept 2024
Radico Khaitan Ltd Vs M/s. Raina Beverages & Ors
Delhi High Court · (2024) 09 DEL CK 1877
Companies Act, 1956Trade Marks Act, 1999Copyright Act, 1957-Section 17(b)
High Courts26 Sept 2024Disposed Of
Shri Aruj Seth & Ors. Vs State (NCT. Of Delhi) Through SHO, PS. Tilak Nagar & Anr.
Delhi High Court · (2024) 09 DEL CK 1943
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)
High Courts26 Sept 2024Disposed Of
Bhawana Sharma & Ors. Vs The State Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 09 DEL CK 1941
Code of Criminal Procedure, 1973-Section 482IPC-Section 323, 341, 506, 34, 509
High Courts26 Sept 2024Disposed Of
Sh Ravi Kant & Ors. Vs Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 09 DEL CK 1940
Code of Criminal Procedure, 1973-Section 482Constitution of India-Article 227Indian Penal Code-Sections 498A, 406, 34
High Courts26 Sept 2024Disposed Of
Shivaji Chauhan Vs Commissioner Of Police, Delhi & Ors.
Delhi High Court · (2024) 09 DEL CK 2027
High Courts26 Sept 2024Dismissed
DSSSB & Anr. Vs Dinesh Mahawar
Delhi High Court · (2024) 09 DEL CK 2033
Constitution of India-Articles 341 (1), 342 (1), 341 (2), 342 (2), 16 (3), 141, 16 (4A), 16 (4B)
High Courts26 Sept 2024Disposed Of
Geeta Gandhi Vs Central Bureau Of Investigation & Anr.
Delhi High Court · (2024) 09 DEL CK 2043
Constitution of India-Article 226, 226(2), 20, 21, Part IIICr.P.C.-Section 482IPC-Section 302, 120B, 34, 354D(2), 354A, 506, 354D, 509, 279, 337, 338, 304A