High Courts24 Oct 2024Dismissed
Union Of India & Ors. Vs Maj Prasanna V Retd Sl 4628 A
Delhi High Court · (2024) 10 DEL CK 2199
Constitution of India-Article 226
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 100 of 565
High Courts24 Oct 2024
Chanchal Singh Vs Union Of India & Ors.
Delhi High Court · (2024) 10 DEL CK 2200
Constitution of India-Article 226
High Courts24 Oct 2024Disposed Of
Randhir Singh & Ors. Vs Union Of India & Ors.
Delhi High Court · (2024) 10 DEL CK 2201
Constitution of India-Article 226
High Courts24 Oct 2024Disposed Of
Anuj Kumar Vs Union Of India & Anr.
Delhi High Court · (2024) 10 DEL CK 2203
High Courts24 Oct 2024Dismissed
Jatin Kumar Vs Union Of India
Delhi High Court · (2024) 10 DEL CK 2204
Constitution of India-Article 226
High Courts24 Oct 2024Disposed Of
Shri Rajeshwar Tyagi Vs Union Of India & Anr.
Delhi High Court · (2024) 10 DEL CK 2205
Constitution of India-Article 226
High Courts24 Oct 2024Allowed
Suman Kumari & Ors Vs National Ins Co Ltd & Ors
Delhi High Court · (2024) 10 DEL CK 2237
Motor Vehicles Act-Section 173, 166, 140IPC-Section 279, 338, 304A
High Courts24 Oct 2024Dismissed
Sh. Nand Kishore Vs Sh. Rajan Gupta & Ors.
Delhi High Court · (2024) 10 DEL CK 2238
Code of Civil Procedure, 1908-Section 115, Order VII Rule 11Code of Criminal Procedure, 1973-Section 200
High Courts24 Oct 2024Partly Allowed
Randhir Singh & Ors. Vs Union Of India & Anr.
Delhi High Court · (2024) 10 DEL CK 1566
Land Acquisition Act, 1894-Section 4, 4(1), 5A, 6, 11, 18, 19, 23, 23(1A), 23(2), 24, 28, 54
High Courts24 Oct 2024Allowed
M/s New Horizons Asphalt Private Limited Vs The Chief Commissioner Of Custom & Anr.
Delhi High Court · (2024) 10 DEL CK 1567
Constitution of India-Article 226Customs Act, 1962Hazardous Waste (Management, Handling and Transboundary Movement) Rules, 2008-Schedule III, Part A
High Courts24 Oct 2024Dismissed
BT Global Communications Inida Pvt. Ltd. Vs Deputy Commissioner Of Income Tax
Delhi High Court · (2024) 10 DEL CK 1554
Income Tax Act, 1961-Section 144C, 143(3), 37, 270A, 80IA, 156
High Courts24 Oct 2024Dismissed
Pr. Commissioner Of Income Tax- 2, Delhi Vs M/S. Burberry India Pvt. Ltd.
Delhi High Court · (2024) 10 DEL CK 1484
Income Tax Act, 1961-Section 260A, 92CA(3), 92CA, 271(1)(c), 143(3)
High Courts24 Oct 2024Dismissed
M/s. Bans International Vs Principal Commissioner Of Customs (Import) & Anr.
Delhi High Court · (2024) 10 DEL CK 1486
Customs Act, 1962-Sections 129D, 130, 130E
High Courts24 Oct 2024Disposed Of
Ritu Pahwa Vs Payal Kashyap & Anr
Delhi High Court · (2024) 10 DEL CK 0146
Code of Civil Procedure, 1908 — Order 7 Rule 14, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
High Courts24 Oct 2024Dismissed
Shiv Enterprises (Proprietor Sanjeev Goswami) Vs Amit Sharma (Proprietor Aria International)
Delhi High Court · (2024) 10 DEL CK 0097
Code of Civil Procedure, 1908 — Order 11 Rule 1(5)
High Courts24 Oct 2024Dismissed
Ram Singh Vs Tej Bahadur Singh
Delhi High Court · (2024) 10 DEL CK 0096
Code of Civil Procedure, 1908 — Order 8 Rule 1
High Courts24 Oct 2024Disposed Of
Pankaj Kumar Vs Directorate Of Enforcement
Delhi High Court · (2024) 10 DEL CK 0095
Constitution of India, 1950 — Article 21, 32, 226Code of Criminal Procedure, 1973 — Section 173(8), 439Companies Act , 2013 — Section 212(6), 447
High Courts23 Oct 2024Dismissed
Sanjay Aggarwal Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 10 DEL CK 2259
Delhi Shops and Establishments Act, 1954-Section 21(2)
High Courts23 Oct 2024Disposed Of
M/S Oncquest Laboratories Ltd. Vs M/S Sdacc Healthcare Pvt Ltd
Delhi High Court · (2024) 10 DEL CK 1853
Arbitration and Conciliation Act, 1996-Section 3, 8, 11, 12, 21Indian Stamp Act, 1899Arbitration and Conciliation (Amendment) Act, 2015
High Courts23 Oct 2024Disposed Of
Cars 24 Financial Services Private Limited Vs Suresh Kashyap & Anr.
Delhi High Court · (2024) 10 DEL CK 1855
Arbitration and Conciliation Act, 1996-Section 11(6), 12, IVth Schedule