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Delhi High Court judgments, 2024

11,287 judgments · page 101 of 565

High Courts23 Oct 2024

Kela Devi Vs Anil Kumar Jain & Ors.

Delhi High Court · (2024) 10 DEL CK 1877

Code of Civil Procedure, 1908-Order XXXIX Rule 4, VII Rule 11, VII Rule 11(a), VII Rule 3, Section 35(2)Punjab Land Reforms Act, 1972Delhi Land Reforms Act, 1954
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High Courts23 Oct 2024Dismissed

Mehboob Ahmad & Anr. Vs Muneer Ahmad & Ors.

Delhi High Court · (2024) 10 DEL CK 1927

Constitution of India-Article 227Code of Civil Procedure, 1908-Section 151, Order XI Rule 1(5), XI Rule 1(10), XXXIX Rules 1 & 2The Commercial Courts Act, 2015
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High Courts23 Oct 2024

Evaan Holdings Private Limited Vs Reserve Bank Of India & Ors

Delhi High Court · (2024) 10 DEL CK 2138

Constitution of India-Article 226, Part IIIReserve Bank of India Act, 1934-Sections 45H, 45ID, 45MA, 45Q, 45(i)(e), 45-IA, 45-IB, 45-IC, 45-ID, 45-IE, 45-J, 45-JA, 45-K, 45-L, 45-M, 45-MA, 45-MAA, 45-MBA, 45-MC, 45-N, 45-NAA, 45-NC, 45-Q, Chapter III-BCompanies Act, 2013
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High Courts23 Oct 2024Dismissed

Subhash Garg Vs S K Srivastava

Delhi High Court · (2024) 10 DEL CK 2152

Contempt of Courts Act, 1971-Sections 10, 12Rehabilitation Council of India Act, 1992-Section 2(n), 3, 13, 13(3), 25Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 59
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