High Courts25 Oct 2024Disposed Of

Satpal Kalra & Anr Vs Govt Of Nct Of Delhi & Anr

Delhi High Court · (2024) 10 DEL CK 0083

Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 41(1)(A), 154, 156(3), 190, 200, 202, 203, 210, 482Indian Penal Code, 1860 — Section 120B, 406, 415, 420, 499, 500, 506
High Courts25 Oct 2024Disposed Of

Mohd Saleem Khan Vs State (Govt Of Delhi)

Delhi High Court · (2024) 10 DEL CK 0082

Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 483National Investigation Agency Act, 2008 — Section 21(4)Unlawful Activities (Prevention) Act, 1967 — Section 43D(5)
High Courts25 Oct 2024Disposed Of

Ratul Puri Vs Bank Of Baroda

Delhi High Court · (2024) 10 DEL CK 0081

Constitution of India, 1950 — Article 19(1)(g), 226, 227Insolvency and Bankruptcy Code, 2016 — Section 7, 29A
High Courts25 Oct 2024Allowed

Iqbal Singh And Ors Vs Dr A K Gupta

Delhi High Court · (2024) 10 DEL CK 0079

Delhi Rent Control Act, 1958 — Section 6A, 8, 13, 14(1)(a), 14(2), 15, 15(1), 38Transfer of Property Act, 1882 — Section 106
High Courts25 Oct 2024Disposed Of

Sh. Ajit Singh Vs Smt.Adarsh Kaur Gill

Delhi High Court · (2024) 10 DEL CK 0077

Code of Civil Procedure, 1908 — Order 6 Rule 17, Order 7 Rule 11, Order 21 Rule 2, Order 22 Rule 2, Order 22 Rule 4, Order 23 Rule 3ALimitation Act, 1963 — Article 58, 61, 65, 120, 132Delhi Rent Control Act, 1958 — Section 3(1)(c)