High Courts11 Nov 2024Dismissed
Manish Gupta Vs Jai Prakash Chahal
Delhi High Court · (2024) 11 DEL CK 0011
COURT ARCHIVE
Delhi High Court judgments, 2024
1,837 judgments · page 10 of 92
High Courts11 Nov 2024Allowed
Union Public Service Commission Vs Kalpana Ved
Delhi High Court · (2024) 11 DEL CK 0010
High Courts11 Nov 2024Disposed Of
Akash S/O Salli Vs State
Delhi High Court · (2024) 11 DEL CK 0009
Code of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 34, 307, 379, 394, 397
High Courts11 Nov 2024Disposed Of
PP Jewellers (Export ) & Ors Vs Union Bank Of India
Delhi High Court · (2024) 11 DEL CK 0008
High Courts11 Nov 2024Dismissed
The Lieutenant Governor Of Delhi And Ors Vs Vinay Kumar Sidh
Delhi High Court · (2024) 11 DEL CK 0007
Constitution of India, 1950 — Article 226
High Courts11 Nov 2024
Akhilesh Kumar Mishra And Ors Vs University Of Delhi And Ors
Delhi High Court · (2024) 11 DEL CK 0004
High Courts11 Nov 2024
Prashant Manchanda Vs Union Of India & Ors
Delhi High Court · (2024) 11 DEL CK 0003
High Courts11 Nov 2024Dismissed
Raffles Education Corporation Ltd Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2024) 11 DEL CK 0002
Code of Criminal Procedure, 1973 — Section 200, 204, 482Indian Penal Code, 1860 — Section 34, 120B, 406, 420
High Courts11 Nov 2024Dismissed
Saman Khanam Vs Central Board Of Secondary Education
Delhi High Court · (2024) 11 DEL CK 0001
Constitution of India, 1950 — Article 226, 226(2)
High Courts08 Nov 2024Allowed
Amitabh Dassani Vs Registrar, Coop. Societies & Ors
Delhi High Court · (2024) 11 DEL CK 0071
Constitution of India, 1950 — Article 226
High Courts08 Nov 2024Allowed
Discovery Communications India Vs Addl. Commissioner Of Income Tax, Special Range 3, New Delhi
Delhi High Court · (2024) 11 DEL CK 0070
Income Tax Act, 1961 — Section 142(1), 143(2), 143(3), 144C, 144C(5), 147, 148, 149, 150, 151, 152, 153, 154
High Courts08 Nov 2024Disposed Of
Monalisa Mohanty Vs Union Of India And Ors
Delhi High Court · (2024) 11 DEL CK 0069
High Courts08 Nov 2024Dismissed
Sanjay Bhandari Vs Directorate Of Enforcement
Delhi High Court · (2024) 11 DEL CK 0068
Code of Criminal Procedure, 1973 — Section 482Income Tax Act, 1961 — Section 4, 5, 6, 132(4)Indian Penal Code, 1860 — Section 120B, 379, 409
High Courts08 Nov 2024Allowed
Ms Godambari Raturi Vs Employee State Insurance Corporation Ltd. & Anr
Delhi High Court · (2024) 11 DEL CK 0067
Constitution of India, 1950 — Article 226, 227Employees' State Insurance Act, 1948 — Section 2(9), 2(22), 95Employees� State Insurance (Central Rules) 1950 &mdah; Rule 50
High Courts08 Nov 2024Disposed Of
Sanjay Gihar Vs Union Of India & Ors
Delhi High Court · (2024) 11 DEL CK 0066
High Courts06 Nov 2024Dismissed
Ravinder Mandal Vs M/S D.L.F. Universal Ltd
Delhi High Court · (2024) 11 DEL CK 0061
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2(s)
High Courts05 Nov 2024Dismissed
Angel Gupta Vs State Nct Of Delhi
Delhi High Court · (2024) 11 DEL CK 0065
Code of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 482Arms Act 1959 — Section 25, 27
High Courts05 Nov 2024Disposed Of
Khushboo Alias Khushbu Rana Vs ICICI Lombard General Insurance Company Ltd
Delhi High Court · (2024) 11 DEL CK 0064
Constitution of India, 1950 — Article 227Consumer Protection Act, 1986 — Section 12
High Courts05 Nov 2024Disposed Of
Nishant Gulati Vs Parmod Kumar Yadav
Delhi High Court · (2024) 11 DEL CK 0063
Employee�s Compensation Act, 1923 — Section 30
High Courts05 Nov 2024Disposed Of
Govind T. Samani Vs Vidyadamodar Rai & Anr
Delhi High Court · (2024) 11 DEL CK 0062