High Courts29 Oct 2024
Daiichi Sankyo Company Limited Vs Malvinder Mohan Singh And Ors
Delhi High Court · (2024) 10 DEL CK 0060
Code of Civil Procedure, 1908 — Section 151, Order 21 Rule 58, Order 21 Rule 66
COURT ARCHIVE
Delhi High Court judgments, 2024
1,837 judgments · page 12 of 92
High Courts29 Oct 2024Disposed Of
Mr. Paramjit Singh Vs Ms Gagan Singh @ Mannu & Anr
Delhi High Court · (2024) 10 DEL CK 0059
Code of Civil Procedure, 1908 — Section 35(2), Order 6 Rule 17, Order 7 Rule 11Income Tax Act, 1961 — Section 140Prohibition of Benami Property Transactions Act, 1988 — Section 2(1), 2(9)(A), 2(9)(A)(ii), 4
High Courts29 Oct 2024Partly Allowed
Eicore Technologies Pvt. Ltd. & Ors Vs Eexpedise Technologies Pvt. Ltd. & Ors
Delhi High Court · (2024) 10 DEL CK 0058
Code of Civil Procedure, 1908 — Section 151, Order 11 Rule 1(5)
High Courts29 Oct 2024Dismissed
Joyi Kitty Joseph Vs Union Of India & Ors
Delhi High Court · (2024) 10 DEL CK 0057
Constitution of India, 1950 — Article 19, 21, 22(5), 226Code of Criminal Procedure, 1973 — Section 482Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 3(1)
High Courts29 Oct 2024Allowed
G K Arora Vs State Govt Of Nct Of Delhi & Anr
Delhi High Court · (2024) 10 DEL CK 0056
Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 173, 482Indian Penal Code, 1860 — Section 107, 294(b), 306, 309, 354
High Courts29 Oct 2024Allowed
Ravinder Singh Vs State (Govt Of Nct Of Delhi) & Anr
Delhi High Court · (2024) 10 DEL CK 0055
Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 173, 482Indian Penal Code, 1860 — Section 107, 294(b), 306, 309, 354
High Courts29 Oct 2024Disposed Of
M/s Sonam Furniture Vs Wood Tech Consultants Pvt. Ltd. & Ors
Delhi High Court · (2024) 10 DEL CK 0054
High Courts28 Oct 2024Dismissed
Dy.Cit Central Circle 28 Vs M/s ASM Traxim Pvt. Ltd. & Ors
Delhi High Court ·
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 153A, 153C, 234A, 234B, 234C, 245A(b), 245D(4), 245F, 245H, 245D(2C), 245I, 269ST, 271DA
High Courts28 Oct 2024Dismissed
T.K.S. Builders Pvt. Ltd. Vs Income Tax Officer Ward 25(3) New Delhi
Delhi High Court · (2024) 10 DHC CK 0001
Constitution of India, 1950 — Article 14, 142Income Tax Act, 1961 — Section 90, 90A, 132, 132A, 135A, 144B, 147, 148, 148A, 148A(b), 148A(d), 149, 151, 151A
High Courts28 Oct 2024Allowed
Korra Worldwide Advertising Pvt Ltd Vs HT Digital Streams Limited
Delhi High Court · (2024) 10 DEL CK 0075
Code of Civil Procedure, 1908 — Order 6 Rule 15AArbitration and Conciliation Act, 1996 — Section 34
High Courts28 Oct 2024Disposed Of
Shahensha Enterprises & Anr Vs Shree Sai Ram Traders
Delhi High Court · (2024) 10 DEL CK 0074
High Courts28 Oct 2024Dismissed
Kanhiya Lal Prakesh Kumar Vs AJM Housing Pvt. Ltd
Delhi High Court · (2024) 10 DEL CK 0073
Code of Civil Procedure, 1908 — Order 7 Rule 10
High Courts28 Oct 2024Disposed Of
Balaji Unique Builders Pvt Ltd Vs Mukesh Meena & Ors
Delhi High Court · (2024) 10 DEL CK 0072
Code of Civil Procedure, 1908 — Section 151, Order 39 Rule 1 Order 39 Rule 2
High Courts28 Oct 2024Disposed Of
Anju Bala Arora Vs Tapan Mudgal & Ors
Delhi High Court · (2024) 10 DEL CK 0071
High Courts28 Oct 2024Dismissed
Hari Om Sharma Vs Sauman Kumar Chatterjee & Anr
Delhi High Court · (2024) 10 DEL CK 0070
Arbitration and Conciliation Act, 1996 — Section 11, 34, 37Indian Partnership Act, 1932 — Section 43, 69, 69(3)
High Courts28 Oct 2024Disposed Of
Man Mohan Singh Kohli Vs Amarjeet Singh And Ors
Delhi High Court · (2024) 10 DEL CK 0069
Registration Act, 1908 — Section 34(3), 35(2)Hindu Succession Act, 1956 — Section 8, 63Evidence Act, 1872 — Section 68
High Courts28 Oct 2024Dismissed
Ather Ali @ Munni Raja & Anr Vs Mohd.Shafi(Deceased)Through Ar Mohd.Akbar
Delhi High Court · (2024) 10 DEL CK 0068
Code of Civil Procedure, 1908 — Order 9 Rule 13, Order 37 Rule 4
High Courts25 Oct 2024Dismissed
M/s Ravindra Nath Vs Municipal Corporation Of Delhi & Anr
Delhi High Court · (2024) 10 DEL CK 0094
Constitution of India, 1950 — Article 12, 14, 226, 298
High Courts25 Oct 2024Disposed Of
Staff Selection Commission & Ors Vs Sachin Kumar
Delhi High Court · (2024) 10 DEL CK 0085
High Courts25 Oct 2024Disposed Of
Staff Selection Commission & Ors Vs Harish Kumar
Delhi High Court · (2024) 10 DEL CK 0084