High Courts14 May 2024Disposed Of
Alimentary Health Limited Vs Controller Of Patents And Design
Delhi High Court · (2024) 05 DEL CK 0008
Patent Act, 1970 — Section 2(1)(ja), 3(c), 3(d), 3(e), 3(i), 15
COURT ARCHIVE
Delhi High Court judgments, 2024
1,837 judgments · page 50 of 92
High Courts14 May 2024Dismissed
Union Of India & Ors Vs Rekha Vishnoi
Delhi High Court · (2024) 05 DEL CK 0007
Constitution of India, 1950 — Article 226, 227
High Courts13 May 2024Dismissed
Dagaji Bapu Grape Growers Co-Operative Society Ltd. & Anr. Vs District Magistrate (South East), Returning Officer, Nafed & Ors.
Delhi High Court · (2024) 05 DEL CK 0039
Maharashtra Co-operative Societies Act, 1960 — Section 103(3)
High Courts13 May 2024Disposed Of
M/S Sanmati Geo Textiles Vs M/S Linkcon And Dignity Infra Projects JV
Delhi High Court · (2024) 05 DEL CK 0038
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts13 May 2024Dismissed
Casa 2 Stays Pvt. Ltd. Vs Comfia Ecom Private Ltd.
Delhi High Court · (2024) 05 DEL CK 0031
Code of Civil Procedure, 1908 — Section 152
High Courts13 May 2024Dismissed
Nem Chand Jain Vs Sanjay Kumar Jain & Anr
Delhi High Court · (2024) 05 DEL CK 0030
Delhi Rent Control Act, 1958 — Section 14A, 14B, 14D, 14(1)(e), 25B, 25B(8)Code of Civil Procedure, 1908 — Section 115
High Courts13 May 2024Dismissed
Babu Lal Vs Vichitra Virya And Ors.
Delhi High Court · (2024) 05 DEL CK 0029
High Courts13 May 2024Dismissed
Union Of India And Anr Vs Gabbar Singh Meena
Delhi High Court · (2024) 05 DEL CK 0028
Constitution of India, 1950 — Article 226, 227
High Courts13 May 2024Disposed Of
Scs Enterprise Vs Fishery Animal Husbandary And Dairying Department
Delhi High Court · (2024) 05 DEL CK 0027
Constitution of India, 1950 — Article 226
High Courts13 May 2024Dismissed
Sunil Puri Vs M/S. Thakkar Manpower Services Pvt. Ltd.
Delhi High Court · (2024) 05 DEL CK 0026
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F
High Courts13 May 2024Disposed Of
New Shershah Itc Vs Directorate General Of Training & Anr
Delhi High Court · (2024) 05 DEL CK 0025
High Courts13 May 2024Disposed Of
Jasmine Kaur Chhabra Vs Union Of India & Ors
Delhi High Court · (2024) 05 DEL CK 0024
High Courts13 May 2024Dismissed
Meenakshi Gupta And Anr. Vs State And Ors
Delhi High Court · (2024) 05 DEL CK 0023
High Courts13 May 2024Disposed Of
Hari Parvat Financial Advisors And Consultants Private Limited Vs Office Of The Collector Of Stamps, Chanakyapuri Government Of Nct Of Delhi
Delhi High Court · (2024) 05 DEL CK 0022
Indian Stamp Act, 1899 — Section 31, 56
High Courts13 May 2024Dismissed
(261) Shovendra Jha Vs Director General Crpf And Ors
Delhi High Court · (2024) 05 DEL CK 0021
Constitution of India, 1950 — Article 226
High Courts10 May 2024
Basketball Federation Of India Vs Captains Professional Basketball League Pvt. Ltd & Anr.
Delhi High Court · (2024) 05 DEL CK 0037
Code of Civil Procedure, 1908 — Order 39 Rule 3, Order 39 Rule 4
High Courts10 May 2024Dismissed
Dharmendra Prasad Singh And Anr Vs State Bank Of India Thr Chairman And Ors
Delhi High Court · (2024) 05 DEL CK 0036
High Courts10 May 2024Dismissed
Kendriya Vidyalaya Sangathan & Anr. Vs Mahipal Singh
Delhi High Court · (2024) 05 DEL CK 0035
Constitution of India, 1950 — Article 226, 227
High Courts10 May 2024Dismissed
K Jeevan Rita Murthy Vs Sarabjit Singh (Since Deceased) & Anr.
Delhi High Court · (2024) 05 DEL CK 0034
Indian Succession Act, 1925 — Section 213
High Courts10 May 2024Dismissed
Sudhir Bidhuri Vs Delhi Development Authority & Ors
Delhi High Court · (2024) 05 DEL CK 0033
Delhi Municipal Corporation Act, 1957 — Section 344(2)