High Courts10 May 2024Disposed Of
Arun Kangra Vs Arti Sarwan
Delhi High Court · (2024) 05 DEL CK 0032
Hindu Marriage Act, 1955 — Section 13(1)(ia)
COURT ARCHIVE
Delhi High Court judgments, 2024
1,837 judgments · page 51 of 92
High Courts09 May 2024Disposed Of
Akshay Choudhary Vs Union Of India Ministry Of Home Affairs & Ors.
Delhi High Court · (2024) 05 DEL CK 0062
Constitution of India, 1950 — Article 226
High Courts09 May 2024Dismissed
Khajan Singh Vs Union Of India And Ors.
Delhi High Court · (2024) 05 DEL CK 0061
Constitution of India, 1950 — Article 226, 235, 309Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 14(2), 15, 15(2), 15(3), 15(3)(b), 15(4), 15(5), 15(6), 22, 23, 24Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 — Section 2(k), 9, 11, 13, 13(2), 13(3), 13(3)(i), 13(3)(ii), 13(4), 14(1), 14(1), 17, 18, 18(1), 29(k)
High Courts09 May 2024Disposed Of
Pankaj Makhija Vs State (Govt. Of Nct Of Delhi) & Ors
Delhi High Court · (2024) 05 DEL CK 0060
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 307, 308, 323, 324
High Courts09 May 2024
SCG Contracts India Pvt. Ltd. Vs K S Chamankar Infrastructure Pvt. Ltd
Delhi High Court · (2024) 05 DEL CK 0059
Code of Civil Procedure, 1908 — Order 13A, Order 5 Rule 1, Order 8 Rule 1, Order 8 Rule 5(2), Order 7 Rule 10, Order 8 Rule 10, Order 7 Rule 11Commercial Courts Act, 2015 — Section 16
High Courts09 May 2024Disposed Of
Joginder Pal Kaur And Anr Vs Union Of India And Ors
Delhi High Court · (2024) 05 DEL CK 0058
Land Acquisition Act, 1894 — Section 4, 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
High Courts09 May 2024Disposed Of
M/S. Mago Construction Pvt. Ltd. . Vs Union Of India & Ors.
Delhi High Court · (2024) 05 DEL CK 0057
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts09 May 2024Disposed Of
Winzo Games Private Limited Vs Hike Global Pte. Ltd. And Ors
Delhi High Court · (2024) 05 DEL CK 0056
Arbitration and Conciliation Act, 1996 — Section 9
High Courts09 May 2024Disposed Of
Akil Ahmed Vs State Nct Of Delhi
Delhi High Court · (2024) 05 DEL CK 0055
Code of Criminal Procedure, 1973 — Section 482
High Courts09 May 2024Disposed Of
Adesh Tyagi Vs Pooja Kaur
Delhi High Court · (2024) 05 DEL CK 0054
Code of Criminal Procedure, 1973 — Section 389, 482Negotiable Instruments Act, 1881 — Section 138, 148
High Courts09 May 2024Disposed Of
M/S Atsar Exports Pvt Ltd Vs Superintendent Of Customs And Anr
Delhi High Court · (2024) 05 DEL CK 0053
High Courts09 May 2024Disposed Of
Ajayraj Construction Pvt. Ltd. & Anr. . Vs Commissioner Of Central Tax, GST, Delhi , East, New Delhi
Delhi High Court · (2024) 05 DEL CK 0052
High Courts09 May 2024
Tulir Charitable Trust Vs Union Of India & Ors
Delhi High Court · (2024) 05 DEL CK 0051
Protection of Children from Sexual Offences Act, 2012 — Section 2(d), 2(da), 6, 9, 14, 15, 15(2), 34Information Technology Act, 2000 — Section 67BIndian Penal Code, 1860 — Section 120B
High Courts09 May 2024Dismissed
Preeti Singh Vs National Medical Commission & Ors.
Delhi High Court · (2024) 05 DEL CK 0050
Constitution of India, 1950 — Article 142
High Courts09 May 2024Dismissed
K Jeevan Rita Murthy Vs Sarabjit Singh (Since Deceased) Through Lrs. And Anr
Delhi High Court · (2024) 05 DEL CK 0049
High Courts03 May 2024Dismissed
Rohit Kumar Vs Indian Coast Guard Through Its Director General & Ors.
Delhi High Court · (2024) 05 DEL CK 0171
Constitution of India, 1950 — Article 14, 16, 21
High Courts03 May 2024Allowed
Ved Praksh (Deceased) Through His Lrs & Ors. Vs Land Acquisition Collector
Delhi High Court · (2024) 05 DEL CK 0170
Land Acquisition Act, 1894 — Section 12, 12(2), 18, 18(1), 30
High Courts03 May 2024Disposed Of
M S Bharat Udyog Through Its Partner Vs Union Of India & Ors.
Delhi High Court · (2024) 05 DEL CK 0169
High Courts03 May 2024Disposed Of
Anil Madan Vs Assistant Collector, Gr-Ii & Anr.
Delhi High Court · (2024) 05 DEL CK 0168
High Courts03 May 2024Dismissed
M/S Tricolor India Schauspiel Pvt Ltd Vs Indian Oil Corporation Ltd. & Ors.
Delhi High Court · (2024) 05 DEL CK 0167