COURT ARCHIVE
Delhi High Court judgments, 2024
1,837 judgments · page 9 of 92
High Courts14 Nov 2024Dismissed
Govt Of Nct Of Delhi And Ors Vs Udal Singh
Delhi High Court · (2024) 11 DEL CK 0042
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 5, 9(2), 11, 12(2)(a), 14, 16, 23
High Courts14 Nov 2024Allowed
Staff Selection Commission And Ors Vs Virendra Singh Rathore
Delhi High Court · (2024) 11 DEL CK 0041
Constitution of India, 1950 — Article 226
High Courts14 Nov 2024Disposed Of
Lalit Kumar Gupta Vs Mahesh Bansal
Delhi High Court · (2024) 11 DEL CK 0040
High Courts14 Nov 2024Allowed
Pabbar Giri @Vijay Vs Union Of India And Ors
Delhi High Court · (2024) 11 DEL CK 0039
Constitution of India, 1950 — Article 21, 22, 22(3)(b), 22(4)(a), 22(7)(c), 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 19, 20, 20(b)(ii)(C), 21, 23, 24, 25, 27A, 29, 37, 61, 85
High Courts14 Nov 2024Dismissed
M/s Nutri Shine Management Pvt. Ltd Vs Shri Shiv Ram And Ors
Delhi High Court · (2024) 11 DEL CK 0038
Delhi Shops and Establishments Act, 1954 — Section 21
High Courts13 Nov 2024Disposed Of
Dushyant Chikara Vs Zeeshan Ali And Anr
Delhi High Court · (2024) 11 DEL CK 0084
Code of Civil Procedure, 1908 — Order 7 Rule 11, Order 39 Rule 1, Order 39 Rule 2
High Courts13 Nov 2024Dismissed
Anant Verinder Singh (Deceased) Th LR Vs Col Inderjeet Singh (Deceased) Thr LR
Delhi High Court · (2024) 11 DEL CK 0083
Code of Civil Procedure, 1908 — Section 47, 96
High Courts13 Nov 2024Dismissed
Daljeet Singh Vs M/s Johar Towers Pvt.Ltd
Delhi High Court · (2024) 11 DEL CK 0081
Code of Civil Procedure, 1908 — Section 11, 151, Order 23 Rule 3A, Order 23 Rule 3A, Order 43 Rule 1A, Order 43 Rule 1A(2)Negotiable Instruments Act, 1881 — Section 138
High Courts13 Nov 2024Disposed Of
Jawed Imam Siddiqui Vs Directorate Of Enforcement
Delhi High Court · (2024) 11 DEL CK 0080
Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 207, 439Indian Penal Code, 1860 — Section 120B
High Courts13 Nov 2024Disposed Of
Promila Rastogi & Ors Vs D.D.A. & Thr. Its Chairman
Delhi High Court · (2024) 11 DEL CK 0079
Constitution of India, 1950 — Article 226
High Courts12 Nov 2024Dismissed
Commissioner Of Income Tax (Tds) 2 Vs National Highway Authority Of India
Delhi High Court · (2024) 11 DEL CK 0073
Income Tax Act, 1961 — Section 194C, 194C(l), 201(1), 201(1A)Land Acquisition Act, 1894 — Section 40
High Courts12 Nov 2024Allowed
Management Of Ashok Hotel (ITDC) Vs Their Workmen & Anr
Delhi High Court · (2024) 11 DEL CK 0072
Constitution of India, 1950 — Article 32, 38, 39, 42, 43, 43A, 226Industrial Disputes Act, 1947 — Section 10Contract Labour Regulation & Abolition Act, 1970 — Section 7, 10, 10(1), 12, 12(1), 23, 25
High Courts12 Nov 2024Disposed Of
Kabir Paharia Vs National Medical Commission And Ors
Delhi High Court · (2024) 11 DEL CK 0006
Constitution of India, 1950 — Article 14, 19(1)(g), 21Rights of Persons with Disabilities Act, 2016 — Section 2(r), 3(3)
High Courts12 Nov 2024Dismissed
Shri Prit Pal Singh Bhatia Vs Registrar Cooperative Societies Delhi & Ors
Delhi High Court · (2024) 11 DEL CK 0005
Constitution of India, 1950 — Article 226Delhi Cooperative Societies Act, 1973 — Section 61
High Courts11 Nov 2024Allowed
Anees Ur Rahman Vs M/s Smal Farmers Agribuisness Consortium
Delhi High Court · (2024) 11 DEL CK 0078
Negotiable Instruments Act, 1881 — Section 138, 141, 141(1)Companies Act, 1956 — Section 291
High Courts11 Nov 2024Dismissed
Satish Kumar Jain Vs State Of Nct Delhi & Anr
Delhi High Court · (2024) 11 DEL CK 0077
Code of Criminal Procedure, 1973 — Section 251, 313, 397, 482Negotiable Instruments Act, 1881 — Section 118, 138, 139
High Courts11 Nov 2024Dismissed
Sunil Sharma Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2024) 11 DEL CK 0076
Code of Criminal Procedure, 1973 — Section 161, 164, 294, 313, 374, 374(2)Indian Penal Code, 1860 — Section 34, 302, 354, 354B, 376, 506, 511Protection of Children from Sexual Offences Act, 2012 — Section 6, 10, 18, 29
High Courts11 Nov 2024Allowed
Vijay Pandey Vs State Of Nct Of Delhi
Delhi High Court · (2024) 11 DEL CK 0075
Code of Criminal Procedure, 1973 — Section 313, 386Indian Penal Code, 1860 — Section 34, 302, 304II, 308, 323
High Courts11 Nov 2024Disposed Of
JKR Techno Engineers Pvt Ltd Vs JMD Limited
Delhi High Court · (2024) 11 DEL CK 0074
Arbitration and Conciliation Act, 1996 — Section 8, 11, 11(6), 12(2), 21Commercial Courts Act, 2015 — Section 12(A)Limitation Act, 1963 — Section 14