High Courts05 Jan 2023Dismissed

Bright Simons Vs Sproxil,Inc & Anr.

Delhi High Court · (2023) 01 DEL CK 1041

Code of Civil Procedure, 1908-Section 151Arbitration and Conciliation Act, 1996-Section 2(1)(f), 18, 28(1)(a), 28(3), 31(3), 34, 34(2)(a)(iii), 34(2)(b)(ii), 34(2A), 48, 48(2)(b)(ii), 75, 81Foreign Awards (Recognition and Enforcement) Act, 1961-Section 7, 7(1)(b)(ii)
High Courts05 Jan 2023

Kleenoil Filtration India Pvt Ltd Vs Udit Khatri & Ors.

Delhi High Court · (2023) 01 DEL CK 1072

Code of Civil Procedure, 1908 (CPC)-Order VIII Rule 1, VIII Rule 3, VIII Rule 3A, VIII Rule 5(1), VIII Rule 5(2), VIII Rule 9, VIII Rule 10, IX Rule 10Commercial Courts Act, 2015Code of Civil Procedure (Amendment) Act, 1976