High Courts06 Jan 2023Dismissed

Ritu Sethi Vs State & Anr.

Delhi High Court · (2023) 01 DEL CK 1020

Criminal Procedure Code, 1973-Section 397, 401, 378, 384, 417Indian Penal Code-Section 498A, 406, 34, 302, 149Constitution of India-Article 21
High Courts06 Jan 2023Disposed Of

Pintu Ram Vs The State

Delhi High Court · (2023) 01 DEL CK 1103

Indian Penal Code-Sections 376, 354, 354B, 506, 509, 323, 34Code of Criminal Procedure, 1973-Section 438Constitution of India-Article 21