High Courts11 Jan 2023Allowed

Ambey Mining Pvt Ltd Vs NTPC Ltd

Delhi High Court · (2023) 01 DEL CK 1196

Arbitration and Conciliation Act, 1996-Section 11, 11(6), 11(14), 12, 62, Schedule IVConstitution of India-Article 142
High Courts11 Jan 2023

Sandeep Vs Union Of India & Ors.

Delhi High Court · (2023) 01 DEL CK 1256

Bar Council of Gujarat (Enrollment) Rules-Rules 1, 2Bar Council of India Rules-Rule 49, 5, Chapter-III, Part-VIAdvocates Act, 1961-Section 24-A, 26(1)