COURT ARCHIVE

Delhi High Court judgments, 2023

5,736 judgments · page 194 of 287

High Courts06 Mar 2023

Mukesh Kumar Vs State Govt. Of NCT Of Delhi

Delhi High Court · (2023) 03 DEL CK 4348

Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Sections 419, 420, 354A, 384, 385, 389, 509, 120B, 34Constitution of India

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High Courts06 Mar 2023Disposed Of

National Federation Of The Blind Vs Govt. Of NCT Of Delhi & Anr.

Delhi High Court · (2023) 03 DEL CK 4357

Constitution of India-Article 226Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 33Rights of Persons with Disabilities Act, 2016-Section 34, 89, 93

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High Courts06 Mar 2023

Burger King Corporation Vs Ranjan Gupta & Ors

Delhi High Court · (2023) 03 DEL CK 4358

Trademarks Act, 1999-Section 124(1)(b)(ii), 124, 124(1), 47, 47(1)(b), 47(3), 30(2)(e), 2(2)(c)Code of Civil Procedure, 1908-Order XIV, XIV Rule 1, Section 151Trademark Act, 1958-Section 46(1)(b), 46(3), 2(2)(b)

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High Courts06 Mar 2023

Bennett Coleman & Co. Ltd. Vs ARG Outlier Media Pvt Ltd & Ors.

Delhi High Court · (2023) 03 DEL CK 4364

Code of Civil Procedure, 1908-Order XI Rule 5, XI Rule 1(1)(c)(ii), XI Rule 1(4), XI Rule 1(5)Commercial Courts Act, 2015

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High Courts06 Mar 2023Disposed Of

Arvind Techno Globe JV Vs Delhi Metro Rail Corporation Ltd

Delhi High Court · (2023) 03 DEL CK 4336

Arbitration and Conciliation Act, 1996-Section 11, 12(1), 12(5), Seventh ScheduleDelhi International Arbitration Centre (DIAC) (Administrative Cost and Arbitrators Fees) Rules, 2018

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High Courts06 Mar 2023Dismissed

V.R. Holdings Vs Hero Investcorp Limited & Anr.

Delhi High Court · (2023) 03 DEL CK 4385

Trade Marks Act, 1999-Sections 9, 11, 12, 18, 18(1), 28(3), 45, 45(3), 57, 57(1), 57(2), 57(3), 100Tribunals Amendment Act, 2015Specific Relief Act-Section 26

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High Courts06 Mar 2023Disposed Of

Fateh Chand Bhansali Trading As Pawan Trading Co. & Anr. Vs M/s. Vans Inc. USA

Delhi High Court · (2023) 03 DEL CK 4389

Code of Civil Procedure, 1908 (CPC)-Order XXXIX Rules 1 and 2

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High Courts06 Mar 2023Disposed Of

Dr. Reddys Laboratories Limited Vs Rikon Pharmaceuticals Pvt. Ltd.

Delhi High Court · (2023) 03 DEL CK 4390

CPC-Order XXXIX Rules 1 and 2

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High Courts06 Mar 2023Disposed Of

Amit Arora Vs Directorate Of Enforcement Through Its Director

Delhi High Court · (2023) 03 DEL CK 4407

UAPA

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High Courts06 Mar 2023Dismissed

Sh. M.S. Tomar Vs National Commission For Scheduled Castes & Anr.

Delhi High Court · (2023) 03 DEL CK 4441

Bank of India Officer Employees’ (Discipline and Appeal) Regulations, 1976-Regulation 4(j)Bank of India (Employees’) Pension Regulations, 1995-Regulation 22, 31, 31(1)(ii)Manual of Railway Pension Rules, 1950

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High Courts06 Mar 2023Disposed Of

Dr. Ritu Chowdhary Vs University Of Delhi & Ors.

Delhi High Court · (2023) 03 DEL CK 4450

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High Courts06 Mar 2023Disposed Of

Ajay Kumar Vs State (NCT Of Delhi)

Delhi High Court · (2023) 03 DEL CK 4422

IPC-Section 420, 120BIBCConstitution of India

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High Courts06 Mar 2023Disposed Of

Arun Kumar Vs State Of NCT Of Delhi & Anr.

Delhi High Court · (2023) 03 DEL CK 4421

Indian Penal Code, 1860-Sections 406, 415, 419, 420, 467, 468, 471, 474, 120BCriminal Procedure Code, 1973-Sections 82, 156(3), 173, 438, 482, Chapter XIVConstitution of India-Articles 226, 227

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High Courts06 Mar 2023Disposed Of