High Courts07 Mar 2023Dismissed
Sandeep Tilwani Vs State Of Nct
Delhi High Court · (2023) 03 DEL CK 4566
Code of Criminal Procedure, 1973-Section 439IPC-Section 420, 406, 467, 468, 471, 474, 120-B
COURT ARCHIVE
Delhi High Court judgments, 2023
5,736 judgments · page 192 of 287
High Courts07 Mar 2023Allowed
Babita & Ors. Vs Sh Krishan Pal & Ors.
Delhi High Court · (2023) 03 DEL CK 4562
Motor Vehicles Act-Section 173
High Courts07 Mar 2023Allowed
Smt. Bindu Devi & Ors. Vs Chandan Upadhyay & Ors.
Delhi High Court · (2023) 03 DEL CK 4560
Motor Vehicles Act-Section 173, 166, 140
High Courts07 Mar 2023Dismissed
Ankur Jain Vs Scindia Potteries And Services Private Limited
Delhi High Court · (2023) 03 DEL CK 4632
The Contempt of Courts Act, 1971-Section 19, 2(b)CPC-Section 151, Order XXI Rule 41IBC-Section 60(5), 14
High Courts07 Mar 2023Disposed Of
Ct.(Gd) Sudhir Kumar Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 03 DEL CK 4620
High Courts07 Mar 2023Disposed Of
Ajit Kumar Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 03 DEL CK 4613
High Courts07 Mar 2023Allowed
M/s Parity Infotech Solutions Pvt. Ltd. Vs Government Of National Capital Territory Of Delhi & Ors.
Delhi High Court · (2023) 03 DEL CK 4653
Central Goods and Services Tax Act, 2017-Section 74, 70, 74(1), 49, 64Central Goods & Services Tax Rules, 2017-Rule 86A, 86A(1), 86A(1)(a)-(d), 86A(3), 36, 86(3)Income Tax Act, 1922-Section 34(1A)
High Courts07 Mar 2023Allowed
Brijesh Kumar Agarwal & Ors. Vs IFCI Factors Limited & Anr.
Delhi High Court · (2023) 03 DEL CK 4652
Commercial Courts Act, 2015-Section 13, 16(3)Code of Civil Procedure, 1908-Section 35, 35A, Order X Rule 2, XIII-A Rule 1(3), XIII-A Rule 6, XIII-A Rule 7, XIV, XV-A, XXXVIICompanies Act, 1956-Section 433
High Courts07 Mar 2023Dismissed
ITD Cementation India Limited Vs SSJV-ZVS Joint Venture & Ors.
Delhi High Court · (2023) 03 DEL CK 4656
Partnership Act, 1932-Section 8Uniform Partnership Act
High Courts07 Mar 2023Dismissed
Malavika Siddhartha Hegde & Ors. Vs Naresh Nagpal & Ors.
Delhi High Court · (2023) 03 DEL CK 4655
Arbitration and Conciliation Act, 1996-Section 37(2)(b), 37(2)(a), 37, 34, 17, 16(2), 16(3)Securities Contracts Regulation Act 1956-Section 2(i), 16, 16(1), 16(2)Bombay Securities Contracts Control Act, 1925
High Courts07 Mar 2023
Sukam Systems Private Limited Vs Lithium Power Energy Private Limited
Delhi High Court · (2023) 03 DEL CK 0088
High Courts07 Mar 2023
Campus Activewear Limited Vs Rama Shankar Garg & Ors.
Delhi High Court · (2023) 03 DEL CK 0087
Trademarks Act, 1999 — Section 11, 34
High Courts07 Mar 2023Dismissed
P. Padmanabha Rao Vs Union Of India
Delhi High Court · (2023) 03 DEL CK 0080
Constitution Of India, 1950 — Article 12, 226
High Courts07 Mar 2023Disposed Of
New India Assurance Co Ltd Vs Jogi Veko & Ors
Delhi High Court · (2023) 03 DEL CK 0079
Employee's Compensation Act, 1923 — Section 30
High Courts07 Mar 2023Allowed
Bindu Devi & Ors. Vs Chandan Upadhyay & Ors
Delhi High Court · (2023) 03 DEL CK 0078
Motor Vehicles Act, 1988 — Section 140, 166, 173
High Courts07 Mar 2023Disposed Of
CT.(GD) Sudhir Kumar Singh Vs Union Of India & Ors
Delhi High Court · (2023) 03 DEL CK 0058
High Courts07 Mar 2023Disposed Of
Ajit Kumar Singh Vs Union Of India And Ors
Delhi High Court · (2023) 03 DEL CK 0057
High Courts07 Mar 2023Dismissed
Kuldeep Singh Hooda Vs Narender Mehlawat & Others.
Delhi High Court · (2023) 03 DEL CK 0056
Constitution Of India, 1950 — Article 141Code Of Civil Procedure, 1908 — Order 37 Rule 1
High Courts07 Mar 2023Allowed
Babita & Ors. Vs Krishan Pal & Ors.
Delhi High Court · (2023) 03 DEL CK 0055
Motor Vehicles Act, 1988 — Section 173
High Courts07 Mar 2023Dismissed
Mahender Singh Vs Union Of India Through Secretary & Ors
Delhi High Court · (2023) 03 DEL CK 0054