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Delhi High Court judgments, 2023

5,736 judgments · page 193 of 287

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High Courts07 Mar 2023Disposed Of

Annanya Yaduvanshi (Minor) Through Her Father Vs Central Board Of Secondry Education & Ors.

Delhi High Court · (2023) 03 DEL CK 0037

Code Of Civil Procedure, 1908 — Section 151, Order 22 Rule 1, Order 22 Rule 2
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High Courts07 Mar 2023Allowed

Ruksana Bano & Ors. Vs Government Of Nct Of Delhi & Ors.

Delhi High Court · (2023) 03 DEL CK 0036

Delhi Land Reforms (DLR) Act, 1954 — Section 1, 3(5), 3(13), 3(15), 81, 82Delhi Municipal Corporation Act, 1957 — Section 507Delhi Development Act, 1957 — Section 11
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High Courts07 Mar 2023Allowed

Chirag Khandal Vs Equestrian Federation Of India & Ors

Delhi High Court · (2023) 03 DEL CK 0035

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High Courts07 Mar 2023Dismissed

Sandeep Tilwani Vs State Of Nct

Delhi High Court · (2023) 03 DEL CK 0034

Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471, 474
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High Courts07 Mar 2023Dismissed

Shivedesh Sharma & Ors Vs Govt. Of Nct Of Delhi & Anr

Delhi High Court · (2023) 03 DEL CK 0033

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High Courts07 Mar 2023Allowed

M/S Parity Infotech Solutions Pvt. Ltd. Vs Government Of National Capital Territory Of Delhi & Ors.

Delhi High Court · (2023) 03 DEL CK 0032

Central Goods & Services Tax Rules, 2017 — Rule 86A, 86A(1)(a), 86A(1)(b), 86A(1)(c), 86A(1)(d), 86A(3)Central Goods and Services Tax Act, 2017 — Section 70, 74, 74(1)Income Tax Act, 1922 — Section 34(1A)
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High Courts07 Mar 2023

ITD Cementation India Limite Vs SSJV-ZVS Joint Venture & Ors

Delhi High Court · (2023) 03 DEL CK 0029

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High Courts07 Mar 2023Dismissed

Malavika Siddhartha Hegde & Ors. Vs Naresh Nagpal & Ors.

Delhi High Court · (2023) 03 DEL CK 0028

Arbitration and Conciliation Act, 1996 — Section 17, 37, 37(2)(a), 37(2)(b)Securities Contracts Regulation Act, 1956 — Section 2)(i), 16, 16(1), 16(2), 16(3)
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High Courts07 Mar 2023Dismissed

Ankur Jain Vs SCINDIA Potteries And Services Private Limited

Delhi High Court · (2023) 03 DEL CK 0027

Constitution Of India, 1950 — Article 129, 215Contempt of Courts Act, 1971 — Section 2(b), 19Code Of Civil Procedure, 1908 — Section 151
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High Courts06 Mar 2023Disposed Of

Pradeep Verma Vs Income Tax Officer

Delhi High Court · (2023) 03 DEL CK 4214

Income Tax Act, 1961-Section 148A(b), 148A(d)
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High Courts06 Mar 2023Disposed Of

Smt. Sudershan Marwah Vs Muncipal Corporation Of Delhi & Ors.

Delhi High Court · (2023) 03 DEL CK 4251

CPC-Section 151
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High Courts06 Mar 2023Allowed

Ravindra Bishnoi Through Father Arjun Singh Vs National Testing Agency & Anr.

Delhi High Court · (2023) 03 DEL CK 4244

Delhi University Act, 1922
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High Courts06 Mar 2023Disposed Of

Joginder Chadha Vs Sh. Vishnu Kumar & Ors.

Delhi High Court · (2023) 03 DEL CK 4235

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High Courts06 Mar 2023Disposed Of

Jai Singh Vs L C Sharma (Since Deceased) Thr Lrs & Ors.

Delhi High Court · (2023) 03 DEL CK 4234

CPC, 1908-Order VIII Rule 1, Section 151, XVI Rule 1
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High Courts06 Mar 2023Disposed Of

Babu Lal Jain (Since Deceased) Thr Lrs Vs Jagmohan (Since Deceased) Thr Lrs

Delhi High Court · (2023) 03 DEL CK 4268

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High Courts06 Mar 2023Disposed Of

M/S. International Combustion (India) Ltd Vs M/S. Kulvinder Distributors (P) Ltd

Delhi High Court · (2023) 03 DEL CK 4233

Companies Act, 2013-Section 96(3), 203(Appointment and Remuneration of Managerial Personnel) Rules, 2014
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High Courts06 Mar 2023Disposed Of

Bhanu Bhaskar Vs Ekta Bhaskar & Anr.

Delhi High Court · (2023) 03 DEL CK 4231

Family Courts Act, 1984-Section 7
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High Courts06 Mar 2023Disposed Of

Anjali Dhawan Vs Anil Kumar Lumba & Anr.

Delhi High Court · (2023) 03 DEL CK 4272

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High Courts06 Mar 2023Dismissed

Khusboo Sharma Vs Union Of India & Ors.

Delhi High Court · (2023) 03 DEL CK 4309

Constitution of India-Article 226Societies Registration Act, 1860
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High Courts06 Mar 2023

State (NCT Of Delhi) Through Deputy Commissioner Of Delhi Police (South District) Vs Sumit Gupta & Anr.

Delhi High Court · (2023) 03 DEL CK 4322

Code of Criminal Procedure, 1973-Section 164, 438Delhi Police Act, 1978-Section 15, 8Contempt of Courts Act, 1971-Sections 11, 12
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