High Courts23 Feb 2023Disposed Of
Sunil Yadav Vs Union Of India Through Secretay Mha & Anr.
Delhi High Court · (2023) 02 DEL CK 0156
Border Security Force Rules, 1969 — Rule 167/li>Border Security Force Act, 1968 — Section 117(2)
COURT ARCHIVE
Delhi High Court judgments, 2023
5,354 judgments · page 196 of 268
High Courts23 Feb 2023Disposed Of
Ram Prakash Vs Union Of India And Ors
Delhi High Court · (2023) 02 DEL CK 0155
High Courts23 Feb 2023
Astral Ltd Vs Ashirvad Pipes Pvt Ltd
Delhi High Court · (2023) 02 DEL CK 0151
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 9
High Courts23 Feb 2023Disposed Of
Sunita Garg Vs M/S Scraft Product P Ltd
Delhi High Court · (2023) 02 DEL CK 0143
Arbitration And Conciliation Act, 1996 — Section 2(b), 7, 11, 11(6), 12Transfer of Property Act, 1882 — Section 114, 114A
High Courts23 Feb 2023Disposed Of
M/S Well Protect Manpower Services Pvt. Ltd. Vs Delhi Development Authority & Anr
Delhi High Court · (2023) 02 DEL CK 0142
Constitution Of India, 1950 — Article 226Delhi Private Security Agencies (Regulation) Rules, 2009 — Rule 6, 10(1)General Financial Rules (GFRs), 2017 — Rule 151, 175
High Courts22 Feb 2023Dismissed
Elecon Engineering Company Limited Vs The Indure Private Limited
Delhi High Court · (2023) 02 DEL CK 4055
Arbitration and Conciliation Act, 1996-Section 11, 12, 12(5), 13, 14, 15, 21, 23(4), 28(1)(a), 28(3), 29A, 29A(1), 29A(3), 29A(4), 31(7)(a), 31(7)(b), 34, 34(2), 37, Seventh ScheduleArbitration & Conciliation Amendment Act, 2019-Section 26, 29ALimitation Act, 1963-Section 18
High Courts22 Feb 2023Dismissed
Shri Balwant Rai Arora Vs Delhi Development Authority & Ors.
Delhi High Court · (2023) 02 DEL CK 3706
National Capital Territory of Delhi Laws (Special Provisions) Second Act, 2011-Section 1(4)National Capital Territory of Delhi Laws (Special Provisions) Second (Amendment) Act, 2021Land Acquisition Act, 1894
High Courts22 Feb 2023Disposed Of
Court On Its Own Motion Vs Rehman Aftab Alam
Delhi High Court · (2023) 02 DEL CK 3703
Indian Penal Code, 1860-Section 323, 372, 376, 120B, 506, 34, 328, 365, 342, 392Code of Criminal Procedure, 1973-Section 91, 311Contempt of Courts Act, 1971-Section 2(c)
High Courts22 Feb 2023Dismissed
Shilpa Chawla Vs Abhishek Chawla
Delhi High Court · (2023) 02 DEL CK 3699
Protection of Women from Domestic Violence Act, 2005-Section 12
High Courts22 Feb 2023Disposed Of
Vedanshi Pathak Through Guardian Piyush Kumar Pathak Vs National Testing Agency & Ors.
Delhi High Court · (2023) 02 DEL CK 3728
High Courts22 Feb 2023Allowed
Smt. Saroj Devi & Ors. Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 02 DEL CK 3724
CPC-Section 151Delhi Land Reforms Act, 1954-Section 139Delhi Land Revenue Act, 1954
High Courts22 Feb 2023Dismissed
Alok Gupta Vs Anjani Gupta & Anr.
Delhi High Court · (2023) 02 DEL CK 3751
Code of Civil Procedure, 1908-Order 1 Rule 10, 1 Rule 10(2), 12 Rule 6Constitution of India-Article 227Benami Transactions Act, 1988
High Courts22 Feb 2023Disposed Of
Mukesh Kumar & Anr. Vs Mohd Jamal & Ors.
Delhi High Court · (2023) 02 DEL CK 3740
Code of Civil Procedure, 1908-Order 18 Rule 17Constitution of India-Article 227
High Courts22 Feb 2023Dismissed
Sh S K Jindal Director Vs Commissioner Of Customs
Delhi High Court · (2023) 02 DEL CK 3779
Customs Act, 1962-Section 114, 114(iii), 114AA
High Courts22 Feb 2023Dismissed
Mohinder Wadhwa Vs Reserve Bank Of India & Anr.
Delhi High Court · (2023) 02 DEL CK 3765
Constitution of India-Article 226
High Courts22 Feb 2023Dismissed
Mudit Sunda Vs University Of Delhi
Delhi High Court · (2023) 02 DEL CK 3763
Constitution of India-Article 142
High Courts22 Feb 2023Dismissed
Smt. Madhu Bhandari Vs Piramal Capital & Housing Finance Ltd. & Ors.
Delhi High Court · (2023) 02 DEL CK 3762
Constitution of India-Article 226, 227Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13, 14, 17, 34
High Courts22 Feb 2023Dismissed
T D Makhija Through LRS Vs Union Bank Of India
Delhi High Court · (2023) 02 DEL CK 3802
Union Bank of India Officer Employees’ (Discipline and Appeal) Regulations, 1976-Regulation 7, 6(2), 6(6), Rule 6Constitution of India-Article 226, 227
High Courts22 Feb 2023Allowed
Roshan Real Estate Pvt Ltd. Vs Union Of India
Delhi High Court · (2023) 02 DEL CK 3824
Arbitration & Conciliation Act, 1996-Section 34, 31(3), 30, 34(4), 75, 81Arbitration Act, 1940-Section 30, 20, 21, 34
High Courts22 Feb 2023Dismissed
Fun Choice & Ors. Vs Terrestrial Foods Private Limited & Ors.
Delhi High Court · (2023) 02 DEL CK 3819
Code of Civil Procedure, 1908-Section 151, 9Arbitration and Conciliation Act, 1996-Section 9, 17