High Courts10 Jan 2020Allowed
Tek Chand Tokas Vs State & Anr
Delhi High Court · (2020) 01 DEL CK 0071
COURT ARCHIVE
Delhi High Court judgments, 2020
3,448 judgments · page 167 of 173
High Courts10 Jan 2020Dismissed
M/S Rajasavi Estate & Developers & Anr Vs Rajesh Sabharwal
Delhi High Court · (2020) 01 DEL CK 0070
Limitation Act, 1963 — Article 113Code Of Civil Procedure, 1908 — Order 8 Rule 1A, Order 12 Rule 6, Order 1 Rule 10Indian Contract Act, 1872 — Section 70
High Courts10 Jan 2020Dismissed
Meghaj Singh Vs Union Of India & Ors
Delhi High Court · (2020) 01 DEL CK 0069
High Courts10 Jan 2020Allowed
Ashish Malhotra Vs State Of N.C.T Of Delhi
Delhi High Court · (2020) 01 DEL CK 0068
Code Of Criminal Procedure, 1973 — Section 161, 311Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 6
High Courts09 Jan 2020Dismissed
Union Of India Through General Manager And Ors. Vs Asha Rani Chopra
Delhi High Court · (2020) 01 DEL CK 0659
Railway Services Rules, 1993 — Rule 15, 70, 75
High Courts09 Jan 2020Allowed
Khem Chand Mukim Vs Pr. Director Of Income Tax, (Inv.)-2, A.I.U. & Ors
Delhi High Court · (2020) 01 DEL CK 0658
Constitution Of india, 1950 — Article 226Income Tax Rules, 1962 — Rule 112(2)Income Tax Act, 1961 — Section 131(1A), 132, 132(1), 132(1)(a), 132(1)(b), 132(1)(b)(iii), 132(1)(c), 132(1)(v), 132(iii), 132(4), 132A, 132B, 132B(1), 132B(1)(i)
High Courts09 Jan 2020Disposed Of
Manjot Singh Vs State
Delhi High Court · (2020) 01 DEL CK 0657
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 302Arms Act, 1959 — Section 25, 27
High Courts09 Jan 2020Dismissed
Rajnish Sharma Vs Delhi Subordinate Services Selection Board & Ors
Delhi High Court · (2020) 01 DEL CK 0354
High Courts09 Jan 2020Disposed Of
Brawn Laboratories Ltd Vs Fittydent International GMBH
Delhi High Court · (2020) 01 DEL CK 0353
Arbitration and Conciliation Act, 1996 — Section 49
High Courts09 Jan 2020Dismissed
Indu Dalmia & Ors Vs Rajasekhar Naidu Galla & Ors
Delhi High Court · (2020) 01 DEL CK 0352
Code Of Criminal Procedure, 1973 — Section 156(3), 200, 482Indian Penal Code, 1860 — Section 34, 120B, 420
High Courts09 Jan 2020Disposed Of
Raisina Bengali School Society Vs Assistant Commissioner Of Police And Anr.
Delhi High Court · (2020) 01 DEL CK 0189
Motor Vehicle Act, 1988 — Section 84, 86
High Courts09 Jan 2020Disposed Of
AGAM - An Initiative For Good Governance Vs Delhi Judicial Academy And Ors
Delhi High Court · (2020) 01 DEL CK 0157
High Courts09 Jan 2020Allowed
Jayanta Kumar Ghosh Outdoor Catering Pvt Ltd Vs Indian Railways Catering And Tourism Corporation Limited (Irctc) Through: Its Group General Manager/Service
Delhi High Court · (2020) 01 DEL CK 0156
High Courts09 Jan 2020Disposed Of
Mohd Usman Vs Subhash Chand & Anr
Delhi High Court · (2020) 01 DEL CK 0155
Delhi Rent Control Act, 1958 — Section 14(1)(e)
High Courts09 Jan 2020Dismissed
Sun Pharma Laboratories Ltd . Vs Intas Pharmaceuticals Ltd
Delhi High Court · (2020) 01 DEL CK 0120
Code Of Civil Procedure, 1908 — Section 140, 151, Order 43 Rule 1(r), Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 2(1)(h), 28(1), 29, 29(1)Food Safety And Standards Act, 2006 — Section 22
High Courts09 Jan 2020Disposed Of
Raj Kuma Rajora & Ors Vs Ajay Dhingra & Anr
Delhi High Court · (2020) 01 DEL CK 0105
Delhi Rent Control Act, 1958 — Section 2(1)Transfer of Property Act, 1882 — Section 106Code Of Civil Procedure, 1908 — Order 15A
High Courts09 Jan 2020Dismissed
M/S EG. Communications Pvt. Ltd. And Ors Vs Election Commission Of India And Ors
Delhi High Court · (2020) 01 DEL CK 0104
Constitution Of india, 1950 — Article 19(1)(a), 19(1)(g), 19(6), 324
High Courts09 Jan 2020Allowed
Irrigation & Flood Control Department Vs Naresh Kumar Gupta
Delhi High Court · (2020) 01 DEL CK 0103
Limitation Act, 1963 — Section 5Arbitration & Conciliation Act, 1996 — Section 34, 34(3)
High Courts09 Jan 2020Disposed Of
Continental Warehousing Corporation (Nhava Seva) & Anr Vs Container Corporation Of India
Delhi High Court · (2020) 01 DEL CK 0101
Arbitration & Conciliation Act, 1996 — Section 9, 17
High Courts09 Jan 2020Allowed
Central Secretariat Club Vs Employees State Insurance Corporation
Delhi High Court · (2020) 01 DEL CK 0100
Employees State Insurance Act, 1948 — Section 74, 75, 76, 77