High Courts08 Jan 2020Dismissed
Dr. Sangita Vs Priyanka Bansal & Ors
Delhi High Court · (2020) 01 DEL CK 0661
COURT ARCHIVE
Delhi High Court judgments, 2020
3,448 judgments · page 169 of 173
High Courts08 Jan 2020Dismissed
Akhil Kakar Vs State (Nct) Of Delhi
Delhi High Court · (2020) 01 DEL CK 0660
Code Of Criminal Procedure, 1973 — Section 438, 482Indian Penal Code, 1860 — Section 34, 420
High Courts08 Jan 2020Dismissed
Lekh Raj Vs Government Of Nct Of Delhi And Others
Delhi High Court · (2020) 01 DEL CK 0363
High Courts08 Jan 2020Dismissed
Ramesh Kakar Vs State (Nct) Of Delhi
Delhi High Court · (2020) 01 DEL CK 0362
Indian Penal Code, 1860 — Section 34, 420Code Of Criminal Procedure, 1973 — Section 438, 482
High Courts08 Jan 2020Allowed
Kulwinder Singh & Ors. Vs State & Anr
Delhi High Court · (2020) 81 PTC 231
Indian Penal Code, 1860 — Section 71, 201, 330, 348, 420, 486Trade Marks Act, 1999 — Section 78, 79Copyright Act, 1957 — Section 45(1), 63, 64, 68A
High Courts08 Jan 2020Disposed Of
Asha Ram Gupta Vs Commissioner (Food & Supplies Department) & Ors
Delhi High Court · (2020) 01 DEL CK 0159
High Courts08 Jan 2020Dismissed
State (Nct Of Delhi ) Vs Farooq
Delhi High Court · (2020) 01 DEL CK 0158
Narcotics And Psychotropics Substances Act, 1985 — Section 20, 50Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts08 Jan 2020Dismissed
United India Insurance Co Ltd Vs Reshma & Ors
Delhi High Court · (2020) 1 ACC 478
High Courts08 Jan 2020Dismissed
Union Of India Vs Sir Sobha Singh & Sons P.Ltd
Delhi High Court · (2020) 01 DEL CK 0077
Constitution Of india, 1950 — Article 226Government Grants Act, 1895 — Section 2, 3Transfer Of Property Act, 1882 — Section 14, 116
High Courts08 Jan 2020Dismissed
NCC-BGR Consortium And Anr Vs NTPC Limited And Anr
Delhi High Court · (2020) 01 DEL CK 0076
Prevention Of Corruption Act, 1988 — Section 11, 12Indian Penal Code, 1860 — Section 120BArbitration And Conciliation Act, 1996 — Section 9
High Courts08 Jan 2020Disposed Of
Youth Hostel Association Of India & Ors Vs Youth Hostel Association Of India, Haryana State Branch & Anr
Delhi High Court · (2020) 01 DEL CK 0067
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts08 Jan 2020
M/S. UBV Infrastructure Ltd Vs National Highways Authority Of India
Delhi High Court · (2020) 01 DEL CK 0066
Commercial Courts Act, 2015 — Section 13Arbitration And Conciliation Act, 1996 — Section 9, 18, 34, 34(2)(a)(iii), 37, 48, 48(2)(b)(ii)
High Courts08 Jan 2020Disposed Of
S.A.R.E. Public Company Ltd. Thr. Its Receiver Mr.Augoustinos Papathomas Vs Avon Infracon Pvt. Ltd. & Ors
Delhi High Court · (2020) 267 DLT 272
Code Of Civil Procedure, 1908 — Section 16, 20, Order 39 Rule 1, Order 39 Rule 2, Order 2 Rule 2, Order 39 Rule 4Registration Act, 1908 — Section 17, 49Companies Act, 1956 — Section 2(47), 4, 4(3)
High Courts08 Jan 2020Disposed Of
Shyam Lal & Anr Vs Vijai Shri (P) Ltd
Delhi High Court · (2020) 01 DEL CK 0064
Delhi Rent Control Act, 1958 — Section 14(1)(e), 27
High Courts08 Jan 2020Disposed Of
Mani Arora & Ors Vs Renu Mehta & Anr
Delhi High Court · (2020) 01 DEL CK 0063
High Courts08 Jan 2020Dismissed
University Of Delhi Vs G.P.Mittal & Anr
Delhi High Court · (2020) LabLR 362
High Courts08 Jan 2020Disposed Of
Naresh Kumar Vs Presiding Officer Labour Court &Anr
Delhi High Court · (2020) 01 DEL CK 0061
High Courts08 Jan 2020Allowed
Sanjay Mahalwal Vs State Of Nct Of Delhi
Delhi High Court · (2020) 01 DEL CK 0060
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 34, 363, 376DProtection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 6, 35
High Courts08 Jan 2020Allowed
Aakash Verma Vs State
Delhi High Court · (2020) 1 AD(Delhi) 513
Code Of Criminal Procedure, 1973 — Section 39, 376Indian Penal Code, 1860 — Section 328, 376