High Courts08 Jan 2020Disposed Of
Nanak Chand & Anr Vs New India Assurance Co Ltd & Ors
Delhi High Court · (2020) 01 DEL CK 0058
COURT ARCHIVE
Delhi High Court judgments, 2020
3,448 judgments · page 170 of 173
High Courts08 Jan 2020Disposed Of
Pardeep Kumar Singhal & Anr Vs Vijai Shri (P) Ltd
Delhi High Court · (2020) 01 DEL CK 0046
Delhi Rent Control Act, 1958 — Section 14(1)(e), 27
High Courts08 Jan 2020Allowed
Rajneesh & Ors Vs State & Anr.
Delhi High Court · (2020) 01 DEL CK 0029
Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts08 Jan 2020Dismissed
Sivkan Educational Society Vs Delhi Development Authority And Ors
Delhi High Court · (2020) 01 DEL CK 0027
Constitution of India, 1950 — Article 166(1), 226Delhi Development Authority (Disposal of Nazul Land) Amendment Rules, 2006 — Rule 1(2)Delhi Development Authority (Disposal of Nazul Land) Rules, 1981 — Rule 5, 20
High Courts07 Jan 2020Dismissed
Satish Chand Gupt Vs Shyam Saini & Anr
Delhi High Court · (2020) 01 DEL CK 0365
High Courts07 Jan 2020Dismissed
Som Datt Landmark Hotels And Recreations Private Limited Vs Indian Railway Catering And Tourism Corporation Limited(Irctc) And Anr
Delhi High Court · (2020) 01 DEL CK 0364
Constitution Of india, 1950 — Article 12, 226
High Courts07 Jan 2020Dismissed
Al-Faheem Meatex Pvt. Ltd. Vs Mohd. Yunus & Ors
Delhi High Court · (2020) 01 DEL CK 0163
Specific Relief Act, 1963 — Section 12Transfer Of Property Act, 1882 — Section 53A
High Courts07 Jan 2020Dismissed
Devesh Gupta Vs Ramjas Foundation And Ors
Delhi High Court · (2020) 01 DEL CK 0162
Constitution Of india, 1950 — Article 226Delhi School Education Rules, 1973 — Rule 59, 59(2)(d), 59(2)(q)Delhi School Education Act, 1973 — Section 5
High Courts07 Jan 2020Allowed
Subhash Sharda & Ors Vs State & Anr
Delhi High Court · (2020) 01 DEL CK 0161
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts07 Jan 2020Disposed Of
Ramji Prashad Vs Afsaf Khan & Ors
Delhi High Court · (2020) 01 DEL CK 0089
High Courts07 Jan 2020Disposed Of
Ketan Ghanshyamdev Tailang & Ors Vs Dharmesh Mehta & Ors
Delhi High Court · (2020) 01 DEL CK 0088
Code Of Civil Procedure, 1908 — Section 92
High Courts07 Jan 2020
Giant Rocket Media And Entertainment Pvt. Ltd Vs Priyanka Ghatak And Ors.
Delhi High Court · (2020) 01 DEL CK 0087
Copyright Act, 1957 — Section 13, 14, 14(a)(vi), 54, 61Indian Contract Act, 1872 — Section 27
High Courts07 Jan 2020
Praleen Chopra Vs Honey Bhagat
Delhi High Court · (2020) 01 DEL CK 0086
Code Of Criminal Procedure, 1973 — Section 482Code Of Civil Procedure, 1908 — Order 37
High Courts07 Jan 2020Allowed
Akhilesh Sharma Vs State (Govt. Of Nct Of Delhi) & Ors
Delhi High Court · (2020) 01 DEL CK 0085
High Courts07 Jan 2020
M/S Prabhu Land & Finance Vs Union Of India & Anr
Delhi High Court · (2020) 01 DEL CK 0084
Land Acquisition Act,1894 — Section 54
High Courts07 Jan 2020Dismissed
Harvinder Singh Vs Sameer Sharma
Delhi High Court · (2020) 01 DEL CK 0083
Code Of Civil Procedure, 1908 — Order 9 Rule 9
High Courts07 Jan 2020Dismissed
J S Sharma & Sons Vs Shiv Devi Meena
Delhi High Court · (2020) 267 DLT 115 : (2020) 267 DLT 201
Limitation Act, 1963 — Article 120Code Of Civil Procedure, 1908 — Order 22 Rule 4, Order 22 Rule 4(3), Order 22 Rule 9, Order 22 Rule 9(2)Limitation Act, 1963 — Section 5
High Courts07 Jan 2020Disposed Of
Raj Rani Arora Vs Vasu & Ors (United India Insurance Co Ltd)
Delhi High Court · (2020) 01 DEL CK 0081
Motor Vehicles Act, 1988 — Section 147(1)(b)(ii), 149(2)
High Courts07 Jan 2020Dismissed
Shachi Mahajan & Anr Vs Santosh Mahajan & Ors
Delhi High Court · (2020) 01 DEL CK 0080
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts07 Jan 2020Disposed Of
North Delhi Municipal Corporation Vs Indu Mittal & Ors
Delhi High Court · (2020) 01 DEL CK 0079
Delhi Rent Control Act, 1958 — Section 14(1)(e)