High Courts06 Jan 2020Disposed Of
Pawan Kumar Sharma Vs Union Of India & Anr
Delhi High Court · (2020) 01 DEL CK 0106
COURT ARCHIVE
Delhi High Court judgments, 2020
3,448 judgments · page 172 of 173
High Courts06 Jan 2020Dismissed
Ajay Kumar Saini Vs State
Delhi High Court · (2020) 01 DEL CK 0037
Protection of Children from Sexual Offences Act, 2012 — Section 6, 29, 30Indian Penal Code, 1860 — Section 376, 506Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts06 Jan 2020Disposed Of
Ion Bio Med Icare Pvt. Ltd. & Anr. Vs Draegerwerk Aktiengesellachaft Moislinger Allee & Ors
Delhi High Court · (2020) 01 DEL CK 0036
Code Of Civil Procedure, 1908 — Order XI Rule 12, Order 20 Rule 17
High Courts06 Jan 2020Dismissed
Deepak Chopra Vs Flakt (India) Pvt Ltd
Delhi High Court · (2020) 01 DEL CK 0035
High Courts06 Jan 2020Dismissed
Central Bureau Of Investigation Vs Vasant S Bhat & Ors
Delhi High Court · (2020) 01 DEL CK 0026
Indian Penal Code, 1860 — Section 120B, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(1)(d)(i), 13(1)(d)(2), 13(1)(d)(3), 13(2)
High Courts06 Jan 2020Dismissed
Mukesh Gupta And Ors Vs Delhi Development Authority
Delhi High Court · (2020) 266 DLT 359
Constitution of India, 1950 — Article 226Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 43Transfer Of Property Act, 1882 — Section 53A
High Courts06 Jan 2020Dismissed
Delhi Jal Board & Anr Vs Sanjay Chauhan & Ors
Delhi High Court · (2020) 01 DEL CK 0024
High Courts06 Jan 2020Dismissed
Ram Prakash & Ors Vs Raj Kumar
Delhi High Court · (2020) 266 DLT 685
Specific Relief Act, 1963 — Section 6
High Courts06 Jan 2020Dismissed
Ashok Kumar Panwar Vs Feray Ram & Ors
Delhi High Court · (2020) 01 DEL CK 0022
High Courts06 Jan 2020Dismissed
Krishna & Anr Vs State (Govt Of Nct Of Delhi)
Delhi High Court · (2020) 01 DEL CK 0020
Constitution of India, 1950 — Article 19, 20, 21Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 154, 161, 162, 313
High Courts06 Jan 2020Allowed
Pankaj & Anr Vs State
Delhi High Court · (2020) 01 DEL CK 0019
Code Of Criminal Procedure, 1973 — Section 428Indian Penal Code, 1860 — Section 34, 304I, 392, 397, 411, 506
High Courts06 Jan 2020Dismissed
Central Bureau Of Investigation Vs M P Gupta & Ors
Delhi High Court · (2020) 2 RCR(Criminal) 666
Code Of Criminal Procedure, 1973 — Section 161Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(1)(d)(i), 13(1)(d)(2), 13(1)(d)(3), 13(2)
High Courts06 Jan 2020Allowed
Muktheshwar Marbles & Ors Vs Lt. Governor Of Delhi & Chairman, Dda & Anr
Delhi High Court · (2020) 01 DEL CK 0017
Constitution of India, 1950 — Article 19(1)(g), 19(2), 226Delhi Development Act, 1957 — Section 7, 8, 10
High Courts06 Jan 2020Disposed Of
Ajay Dika Vs Shalu & Anr
Delhi High Court · (2020) 01 DEL CK 0016
Code Of Criminal Procedure, 1973 — Section 125Protection of Women from Domestic Violence Act, 2005 — Section 12, 17, 18, 19, 20, 22, 23
High Courts06 Jan 2020Dismissed
Ashok Kumar Vs Director, Banarsidas Chandiwala Institute Of Professional Studies & Anr
Delhi High Court · (2020) 01 DEL CK 0012
Constitution of India, 1950 — Article 12Punjab Privately Managed Recognized Schools Employees (Security of Service) Act, 1979 — Section 4
High Courts06 Jan 2020Disposed Of
Chandrika Prashad Tiwari Vs Delhi Bhartiya Chikitsa Parishad & Anr
Delhi High Court · (2020) 01 DEL CK 0011
Constitution of India, 1950 — Article 14, 16, 39Delhi Bhartiya Chikitsa Parishad Rules, 2000 — Rule 9Parishad Act, 1998 — Section 16, 16(5), 16(9), 16(10), 17, 23(6), 38
High Courts06 Jan 2020Disposed Of
Union Of India & Ors Vs Munni Devi
Delhi High Court · (2020) 2 SCT 11
Central Civil Services (Temporary Service) Rules, 1965 — Rule 10(2)Posts and Telegraph Financial Hand Book, Volume-1 — Rule 267Post and Telegraphs Ministerial Manual Establishment — Rule 154(a)
High Courts06 Jan 2020Dismissed
Dr. Ranjan Gupta Vs State Of Nct Of Delhi And Anr
Delhi High Court · (2020) 01 DEL CK 0009
Code Of Criminal Procedure, 1973 — Section 107, 150, 373Limitation Act, 1963 — Section 5
High Courts06 Jan 2020Dismissed
Naseem Vs State
Delhi High Court · (2020) 01 DEL CK 0008
Indian Penal Code, 1860 — Section 3, 34, 392, 394, 397Code Of Criminal Procedure, 1973 — Section 313, 428Evidence Act, 1872 — Section 65B