High Courts08 Jan 2019Disposed Off
Mani Farsaiya Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2019) 01 DEL CK 0076
COURT ARCHIVE
Delhi High Court judgments, 2019
5,581 judgments · page 277 of 280
High Courts08 Jan 2019Allowed
Dinesh Kumar Vs State
Delhi High Court · (2019) 01 DEL CK 0075
Indian Penal Code, 1860 — Section 34, 107, 304B, 306, 498ACode Of Criminal Procedure, 1973 — Section 161, 176, 313, 482
High Courts08 Jan 2019
Raman Jain Vs Magan Mala Jain & Ors
Delhi High Court · (2019) 01 DEL CK 0058
Code Of Civil Procedure, 1908 — Section 96Benami Transactions (Prohibition) Act, 1988 — Section 2(9), 2(9)(A)
High Courts08 Jan 2019
Anusha Tewani Vs Lakshmi Tewani & Ors
Delhi High Court · (2019) 01 DEL CK 0057
High Courts08 Jan 2019Disposed Off
Avinash Bharti Vs Union Of India And Ors
Delhi High Court · (2019) 01 DEL CK 0056
Aircraft Rules, 1937 — Rule 3B, 61, 61(15)
High Courts08 Jan 2019Disposed Off
Needle Industries (India) Private Limited & Anr Vs Virmual Praveen Kumar
Delhi High Court · (2019) 01 DEL CK 0055
Code Of Civil Procedure, 1908 — Section 96
High Courts08 Jan 2019
Roderick John Andrew Mackenzie Vs Himalayan Heli Services Pvt. Ltd
Delhi High Court · (2019) 77 PTC 379
Copyright Act, 1957 — Section 15, 17Central Excise Act, 1944 — Section 11(a)Specific Relief Act, 1963 — Section 20
High Courts08 Jan 2019Disposed Off
Sohan Pal & Anr Vs D.D.A. (Delhi Development Authority)
Delhi High Court · (2019) 01 DEL CK 0053
High Courts08 Jan 2019Dismissed
Wadia Techno Engineering Services Ltd Vs National Highways & Infrastrctural Development Corporation Limited & Ors
Delhi High Court · (2019) 01 DEL CK 0052
Constitution of India, 1950 — Article 226
High Courts08 Jan 2019Disposed Off
Satinder Kaur Kapoor & Ors Vs Mukesh Chopra & Anr
Delhi High Court · (2019) 01 DEL CK 0051
High Courts08 Jan 2019Disposed Off
Dr Christo Thomas Philip Vs Union Of India & Ors
Delhi High Court · (2019) 256 DLT 671 : (2019) 173 DRJ 437 : (2019) 1 RCR(Civ) 626
Constitution of India, 1950 — Article 15, 16, 25, 25(1), 26, 58, 66, 124, 217Citizenship Act, 1955 — Section 7A, 7A(1)(d), 7B, 7(B)(1), 7B(2), 7D(e), 15Citizenship (Amendment) Act, 2005 — Section 7A
High Courts08 Jan 2019Allowed
Shikha Gupta Vs State (Gnct Of Delhi)
Delhi High Court · (2019) 2 AD(Delhi) 733
Indian Penal Code, 1860 — Section 34, 106, 107, 306Code Of Criminal Procedure, 1973 — Section 482
High Courts08 Jan 2019Disposed Off
Pankaj Chawla Vs Divya Kapoor
Delhi High Court · (2019) 173 DRJ 489
Code Of Criminal Procedure, 1973 — Section 125
High Courts08 Jan 2019Disposed Off
Dharam Narayan Borana Vs Union Of India And Ors
Delhi High Court · (2019) 173 DRJ 433
High Courts08 Jan 2019Disposed Off
Union Of India Vs Suresh Chander Gupta
Delhi High Court · (2019) 01 DEL CK 0033
Indian Penal Code, 1860 — Section 420, 468, 471
High Courts08 Jan 2019Dismissed
Charanjeet Singh & Anr Vs State (Nct Of Delhi) & Ors
Delhi High Court · (2019) 01 DEL CK 0032
Indian Penal Code, 1860 — Section 120B, 406, 415, 420
High Courts08 Jan 2019Dismissed
Gurmeet Singh Grewal & Ors Vs Union Of India & Ors
Delhi High Court · (2019) 01 DEL CK 0031
Land Acquisition Act, 1894 — Section 4, 6, 5ARight to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24, 24(2), 31(1), 34
High Courts08 Jan 2019Disposed Off
Smt. Khazani Devi Educational Society Vs Central Board Of Secondary Education & Ors
Delhi High Court · (2019) 1 AD(Del) 393
Companies Act, 1956 — Section 25Land Acquisition Act, 1894 — Section 17(1), 17(4)
High Courts08 Jan 2019Dismissed
Himanshu Bansal Vs Richa Poddar
Delhi High Court · (2019) 256 DLT 718 : (2019) 1 DMC 394
Protection of Women from Domestic Violence Act, 2005 — Section 12
High Courts08 Jan 2019Allowed
Mohan Kukreja Vs State Govt. Of Nct Of Delhi & Anr
Delhi High Court · (2019) 1 JCC 561
Indian Penal Code, 1860 — Section 172, 173, 174, 175, 176, 177, 178, 179, 180, 181, 182, 183, 184, 185, 186, 187, 188Code Of Criminal Procedure, 1973 — Section 2(d), 195, 195(1)(a)(i), 251