High Courts09 Jan 2019Disposed Off
New India Assurance Co. Ltd Vs Santoshi Devi & Ors
Delhi High Court · (2019) 1 ACC 241
Indian Penal Code, 1860 — Section 279, 304AMotor Vehicles Act, 1988 — Section 15, 15(4)
COURT ARCHIVE
Delhi High Court judgments, 2019
5,581 judgments · page 276 of 280
High Courts09 Jan 2019Dismissed
M/S B.R. Metals Ltd. & Anr Vs Cna Metals Inc
Delhi High Court · (2019) 01 DEL CK 0035
Code Of Civil Procedure, 1908 — Section 96, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A
High Courts09 Jan 2019
Republic Of India Through: Ministry Of Defence Vs M/S Agusta Westland International Ltd
Delhi High Court · (2019) 2 R.A.J. 330 : (2019) 257 DLT 171 : (2019) 3 AD(Delhi) 249 : (2019) 173 DRJ 495 : (2019) 1 ArbLR 478
Constitution of India, 1950 — Article 21Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Arbitration and Conciliation Act, 1996 — Section 8, 16, 21, 29A, 29A(1), 36
High Courts09 Jan 2019Dismissed
Gurmeet Singh Grewal & Ors Vs Union Of India & Ors
Delhi High Court · (2019) 01 DEL CK 0023
Land Acquisition Act, 1894 — Section 4, 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24, 24(2), 31(1), 34
High Courts08 Jan 2019Partly Allowed
Faeem Vs State
Delhi High Court · (2019) 257 DLT 541 : (2019) 2 AD(Delhi) 689 : (2019) 1 JCC 605
Indian Penal Code, 1860 — Section 34, 120B, 302, 324Juvenile Justice (Care And Protection Of Children) Rules, 2007 — Rule 12(3), 12(3)(b), 98Juvenile Justice (Care And Protection Of Children) Act, 2000 — Section 2(k), 2(l), 7A, 15, 20, 49, 49(1), 49(2)
High Courts08 Jan 2019Dismissed
Adwel Advertising Service & Anr Vs South Delhi Municipal Corporation
Delhi High Court · (2019) 3 R.A.J. 699 : (2019) 173 DRJ 558
Arbitration & Conciliation Act, 1996 — Section 34, 37Commercial Court, Commercial Division And Commercial Appellate Division Of High Courts Act, 2015 — Section 13
High Courts08 Jan 2019Disposed Off
Court On Its Own Motion Vs Deepak Malik Inspector
Delhi High Court · (2019) 01 DEL CK 0298
Indian Penal Code, 1860 — Section 34, 120B, 302, 307, 365, 392
High Courts08 Jan 2019
Pranesh Gupta & Anr Vs Jagdish Bansilal Khurana
Delhi High Court · (2019) 173 DRJ 661
Negotiable Instruments Act, 1881 — Section 138Code Of Civil Procedure, 1908 — Order 9 Rule 13, Order 5 Rule 17Delhi High Court (Original Side) Rules, 1967 — Rule 14, 15
High Courts08 Jan 2019Dismissed
State Govt Of Nct Of Delhi Vs Jagesh Gupta
Delhi High Court · (2019) 01 DEL CK 0296
Indian Penal Code, 1860 — Section 279, 304A, 338, 427
High Courts08 Jan 2019
HCL Infosystems Limited Vs Virgo Softech Limited
Delhi High Court · (2019) 01 DEL CK 0295
Arbitration & Conciliation Act, 1996 — Section 34
High Courts08 Jan 2019Disposed Off
Bhai Balbir Singh & Ors Vs Bhai Upinder Singh & Ors
Delhi High Court · (2019) 01 DEL CK 0294
High Courts08 Jan 2019Disposed Off
Gaurav Gandotra & Anr Vs Collector Of Stamps & Ors
Delhi High Court · (2019) 01 DEL CK 0293
Indian Stamp Act, 1899 — Section 33, 47A, 47A(1), 47A(2)
High Courts08 Jan 2019Allowed
Delhi Development Authority Vs Sanyukt Nirmata & Anr
Delhi High Court · (2019) 3 R.A.J. 705 : (2019) 257 DLT 711 : (2019) 4 AD(Delhi) 268
Indian Partnership Act, 1932 — Section 69Indian Contract Act, 1872 — Section 28, 28(b), 34
High Courts08 Jan 2019Dismissed
Hunar Gandhi Vs University Of Delhi & Anr
Delhi High Court · (2019) 01 DEL CK 0083
High Courts08 Jan 2019Disposed Off
Hsil Limited Vs Sanjay Ceramic Works & Anr
Delhi High Court · (2019) 01 DEL CK 0082
Trade Marks Act, 1999 — Section 134Code of Civil Procedure, 1908 — Section 20, Order 7 Rule 10
High Courts08 Jan 2019Disposed Off
Hsil Limited Vs Gujrat Ceramic Industries & Anr
Delhi High Court · (2019) 257 DLT 706 : (2019) 4 AD(Delhi) 332
Trade Marks Act, 1999 — Section 134Code of Civil Procedure, 1908 — Section 20, Order 7 Rule 10
High Courts08 Jan 2019Disposed Off
Hare Krishna Mishra Vs State Of Delhi
Delhi High Court · (2019) 01 DEL CK 0080
Indian Penal Code, 1860 — Section 120B, 201, 409, 420, 467, 471, 477A
High Courts08 Jan 2019Dismissed
Naveen Gupta & Anr Vs State & Anr
Delhi High Court · (2019) 01 DEL CK 0079
Protection of Women from Domestic Violence Act, 2005 — Section 2(f), 12Code Of Criminal Procedure, 1973 — Section 482
High Courts08 Jan 2019Dismissed
Saurabh Gupta Vs State & Anr
Delhi High Court · (2019) 01 DEL CK 0078
Indian Penal Code, 1860 — Section 279, 304A
High Courts08 Jan 2019Dismissed
Vijay Kumar Vs Renu & Anr
Delhi High Court · (2019) 01 DEL CK 0077
Code Of Criminal Procedure, 1973 — Section 125