High Courts10 Jan 2019
Indian Radiological Imaging Association & Anr Vs Lalendra Upreti & Ors
Delhi High Court · (2019) 01 DEL CK 0134
Code of Civil Procedure, 1908 — Section 151, Order 8 Rule 1, Order 39 Rule 1, Order 39 Rule 2
COURT ARCHIVE
Delhi High Court judgments, 2019
5,581 judgments · page 274 of 280
High Courts10 Jan 2019Dismissed
Akhil Sibal Through His Current General Power Of Attorney Holder Aradhna Behl Vs Govt. Of Nct Of Delhi And Ors
Delhi High Court · (2019) 01 DEL CK 0132
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 1(3), 24, 24(2)Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts10 Jan 2019Dismissed
Devendra Singh Vs Surajmal Memorial Education Society (Regd.)
Delhi High Court · (2019) 01 DEL CK 0131
Code of Civil Procedure, 1908 — Section 96
High Courts10 Jan 2019Dismissed
Neelam Sharma Vs Ekant Rekhan
Delhi High Court · (2019) 256 DLT 750
Delhi Rent Control Act, 1958 — Section 14(1)(e)
High Courts10 Jan 2019Disposed Off
Jmd Ltd Vs Celebrity Fitness India Pvt. Ltd
Delhi High Court · (2019) 01 DEL CK 0128
Arbitration and Conciliation Act, 1996 — Section 11(6), 12Indian Stamp Act, 1899 — Section 33
High Courts10 Jan 2019Allowed
Sanjay Singh Vs Sunita @ Shobha & Anr
Delhi High Court · (2019) 01 DEL CK 0127
Code of Civil Procedure, 1908 — Section 96, Order 1 Rule 10Transfer of Property Act, 1882 — Section 53A
High Courts10 Jan 2019Allowed
Nalgonda Rangareddy District Milk Producers Mutually Aided Cooperative Union Ltd Vs Mother Dairy Fruit And Vegetable Private Ltd
Delhi High Court · (2019) 77 PTC 422
Arbitration and Conciliation Act, 1996 — Section 9
High Courts10 Jan 2019Dismissed
Oriental Insurance Company Ltd Vs Jitender Kumar Verma
Delhi High Court · (2019) 01 DEL CK 0068
Indian Penal Code, 1860 — Section 279, 338Motor Vehicles Act, 1988 — Section 149(2), 170
High Courts10 Jan 2019Allowed
Shirani Devi & Ors Vs Management Of M/S Delhi Transport Corporation
Delhi High Court · (2019) 01 DEL CK 0067
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 33(ii)(b)
High Courts10 Jan 2019Allowed
Sunil Gupta Vs Roots Corporation Limited
Delhi High Court · (2019) 2 R.A.J. 734 : (2019) 2 ArbLR 17
Arbitration and Conciliation Act, 1996 — Section 7, 8, 11, 11(6A), 12Companies Act, 1956 — Section 433, 434Evidence Act, 1872 — Section 116
High Courts10 Jan 2019Allowed
Rahul Kumar Meena Vs Union Of India And Ors
Delhi High Court · (2019) 173 DRJ 318 : (2019) 2 SLR 427
Constitution of India, 1950 — Article 226, 227
High Courts10 Jan 2019Allowed
Airports Authority Of India And Ors Vs Mahesh Kumar Sethi And Anr
Delhi High Court · (2019) 174 DRJ 322
Constitution of India, 1950 — Article 32, 226
High Courts10 Jan 2019
Mrigendra Pritam Vikram Singh Steiner And Ors Vs Jaswinder Singh And Ors
Delhi High Court · (2019) 173 DRJ 626
Code Of Civil Procedure, 1908 — Order 9 Rule 8, Order 9 Rule 9
High Courts10 Jan 2019Disposed Off
Shachi Mahajan Vs Santosh Mahajan
Delhi High Court · (2019) 1 DMC 464 : (2019) 257 DLT 152 : (2019) 1 AD(Delhi) 679 : (2019) 173 DRJ 506 : (2019) 3 JCC 3356
Protection of Women from Domestic Violence Act, 2005 — Section 12, 12(1), 19, 20, 20(1)(c), 20(2), 25, 31Indian Penal Code, 1860 — Section 498A
High Courts10 Jan 2019Allowed
Harcharan Singh Vs Director Of Education And Ors
Delhi High Court · (2019) 256 DLT 705 : (2019) 173 DRJ 249
Delhi Education Rules, 1973 — Rule 117, 118, 120, 123Delhi School Education Act, 1973 — Section 8(3), 8(4), 11Evidence Act, 1872 — Section 65B
High Courts09 Jan 2019
Mahipal Singh Vs Jai Pal Singh & Ors
Delhi High Court · (2019) 01 DEL CK 0284
Code of Civil Procedure, 1908 — Order 2 Rule 2, Order 23 Rule 3, Order 7 Rule 11
High Courts09 Jan 2019Allowed
Yogesh Chandra Goyal & Anr Vs Kamlesh Kumar Goel & Ors
Delhi High Court · (2019) 1 JCC 568
Companies Act, 1956 — Section 2(30), 252, 252(1), 630, 630(1)Indian Penal Code, 1860 — Section 406, 408, 441, 447Code of Criminal Procedure, 1973 — Section 220, 202, 482
High Courts09 Jan 2019Dismissed
Mic Electronics Ltd & Ors Vs State & Anr
Delhi High Court · (2019) 01 DEL CK 0282
Negotiable Instrument Act, 1881 — Section 138Code of Criminal Procedure, 1973 — Section 202
High Courts09 Jan 2019Disposed Off
Tarun Gulati & Ors Vs State & Anr
Delhi High Court · (2019) 01 DEL CK 0281
Indian Penal Code, 1860 — Section 34, 323, 406, 498A, 506
High Courts09 Jan 2019Allowed
Madhur Asom & Anr Vs State & Anr
Delhi High Court · (2019) 01 DEL CK 0280
Indian Penal Code, 1860 — Section 34, 406, 498A