High Courts09 Jan 2019Disposed Off
Somendra Khosla & N Srinivasa Rao Vs State & Anr
Delhi High Court · (2019) 01 DEL CK 0279
Negotiable Instrument Act, 1881 — Section 138Code of Criminal Procedure, 1973 — Section 156(3), 200
COURT ARCHIVE
Delhi High Court judgments, 2019
5,581 judgments · page 275 of 280
High Courts09 Jan 2019Dismissed
Sanjay Kumar Garg Vs State ( Govt Of Nct Of Delhi) & Ors
Delhi High Court · (2019) 01 DEL CK 0278
Indian Penal Code, 1860 — Section 302Arms Act, 1959 — Section 25, 27
High Courts09 Jan 2019
Rajinder Pershad Goel Vs Gian Chand Goel & Ors
Delhi High Court · (2019) 01 DEL CK 0277
Code of Civil Procedure, 1908 — Order 12 Rule 6
High Courts09 Jan 2019Dismissed
Versatile Commotrade Private Limited Vs Balraj
Delhi High Court · (2019) 01 DEL CK 0276
Code of Civil Procedure, 1908 — Order 37 Rule 1(2)
High Courts09 Jan 2019Dismissed
Rama Construction Co Vs Central Public Work Department & Anr
Delhi High Court · (2019) 01 DEL CK 0275
General Financial Rules, 2005 — Rule 123
High Courts09 Jan 2019Allowed
Raj Kumar Vs University Of Delhi & Anr
Delhi High Court · (2019) 01 DEL CK 0274
High Courts09 Jan 2019Dismissed
Union Of India & Anr Vs Sanjay Gupta
Delhi High Court · (2019) 01 DEL CK 0273
High Courts09 Jan 2019Disposed Off
Union Of India & Ors Vs Raman Kishore
Delhi High Court · (2019) 01 DEL CK 0272
Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 9Railway Servants (Conduct) Rules, 1966 — Section 3(I), 3(III)Statutory Investigation into Railway Accident Rules, 1998 — Rule 4
High Courts09 Jan 2019Allowed
Govind Rawat Vs Union Of India & Ors
Delhi High Court · (2019) 01 DEL CK 0074
High Courts09 Jan 2019Allowed
Dr. Aruna Mishra Vs Union Of India & Ors
Delhi High Court · (2019) 01 DEL CK 0073
Code of Civil Procedure, 1908 — Section 151
High Courts09 Jan 2019Dismissed
Vinod Khurana (Since Deceased) Through His Lrs Vs Ishwar Devi & Others
Delhi High Court · (2019) 01 DEL CK 0072
Code of Civil Procedure, 1908 — Section 96
High Courts09 Jan 2019
Anil Gupta Vs Ligman Lighting Company Ltd. & Ors
Delhi High Court · (2019) 01 DEL CK 0071
Code of Civil Procedure, 1908 — Order 9 Rule 4
High Courts09 Jan 2019Dismissed
X & Y (A Minor) Vs State (Nct Of Delhi)
Delhi High Court · (2019) CrLJ 2156
Indian Penal Code, 1860 — Section 34, 307, 377Code Of Criminal Procedure, 1973 — Section 164
High Courts09 Jan 2019Disposed Off
Jagdish Vs State
Delhi High Court · (2019) 01 DEL CK 0069
Protection of Children from Sexual Offences Act, 2012 — Section 12Indian Penal Code, 1860 — Section 354, 506Code Of Criminal Procedure, 1973 — Section 164
High Courts09 Jan 2019
Kamal Construction Co Vs D.D.A
Delhi High Court · (2019) 01 DEL CK 0047
Code Of Civil Procedure, 1908 — Section 96
High Courts09 Jan 2019Disposed Off
Hindustan Petroleum Corporation Ltd Vs Ajay Bhatia
Delhi High Court · (2019) 01 DEL CK 0046
Code Of Civil Procedure, 1908 — Section 2(12), 96Transfer of Property Act, 1882 — Section 106
High Courts09 Jan 2019Disposed Off
Govind Kumar Srivastava Vs Union Of India & Ors
Delhi High Court · (2019) 01 DEL CK 0045
Central Civil Services (Pension) Rule, 1972 — Rule 37AConstitution of India, 1950 — Article 14Armed Forces Tribunal Act, 2017 — Section 14
High Courts09 Jan 2019Disposed Off
Abdullah Ali Balsharaf & Anr Vs Directorate Of Enforcement & Ors
Delhi High Court · (2019) 173 DRJ 395
Code Of Criminal Procedure, 1973 — Section 102, 102(1), 102(3), 157, 173, 457Prevention of Money-Laundering Act, 2002 — Section 2(1)(na), 2(1)(u), 3, 5, 5(1), 5(5), 8, 8(1), 8(3), 8(5), 8(7), 16, 17, 17(1), 17(1A), 17(4), 18(10), 20, 25, 26, 60(2A), 65, 73Indian Penal Code, 1860 — Section 120B, 420
High Courts09 Jan 2019Dismissed
Dhruv Kumar Sharma Vs Guru Gobind Singh Indraprastha University And Anr
Delhi High Court · (2019) 01 DEL CK 0038
Constitution of India, 1950 — Article 226
High Courts09 Jan 2019Dismissed
Rajvir Singh Vs Uoi & Ors
Delhi High Court · (2019) 3 AD(Delhi) 74
Railway Protection Force Rules, 1959 — Rule 104(3), 153(4)Constitution of India, 1950 — Article 226