High Courts11 Jan 2019Allowed

Novex Communication Pvt. Ltd Vs Lemon Tree Hotels Ltd. & Anr

Delhi High Court · (2019) 2 AD(Delhi) 644

Code of Civil Procedure, 1908 — Section 96Copyright Act, 1957 — Section 2(d), 2(y), 13, 17, 18, 18(2), 19, 19(9), 19(10), 30, 33, 33A, 33(1), 33(2), 33(3), 33(3A), 33(4), 33(5), 34, 35, 35(3), 36, 37, 38, 39, 40, 41, 51, 54, 55Companies Act, 1956 — Section 617
High Courts11 Jan 2019Disposed Off

Archita @ Anu Seth Vs Sunil Seth

Delhi High Court · (2019) 256 DLT 659 : (2019) 2 CriCC 243

Code Of Criminal Procedure, 1973 — Section 125, 125(1)(a), 125(4)Hindu Marriage Act, 1955 — Section 13
High Courts11 Jan 2019Disposed Off

Nagina Vs State

Delhi High Court · (2019) 01 DEL CK 0118

Indian Penal Code, 1860 — Section 34, 304B, 498ACode Of Criminal Procedure, 1973 — Section 82
High Courts11 Jan 2019Dismissed

Arti Kapahi Vs Union Of India & Ors

Delhi High Court · (2019) 2 AD(Del) 86

Land Acquisition Act, 1894 — Section 4, 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24, 24(2)
High Courts11 Jan 2019Dismissed

Devender Kumar & Anr Vs Central Bureau Of Investigation & Ors

Delhi High Court · (2019) 256 DLT 630 : (2019) 3 AD(Delhi) 202 : (2019) 1 JCC 505 : (2019) 1 Crimes 726

Constitution of India, 1950 — Article 226Indian Penal Code, 1860 — Section 120B, 384, 388, 389, 368, 471Prevention of Corruption Act, 1988 — Section 7, 7A, 13(1)(d), 13(2), 17A, 19
High Courts11 Jan 2019Disposed Off

Ashok Kumar Sharma Vs Regional Passport Officer And Ors

Delhi High Court · (2019) 256 DLT 437 : (2019) 173 DRJ 427 : (2019) 3 AD(Delhi) 534

Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)Passports Act, 1967 — Section 6(2)(e), 6(2)(f), 22
High Courts11 Jan 2019Disposed Off

Kailash Gupta Vs State

Delhi High Court · (2019) 256 DLT 669 : (2019) 2 CriCC 563 : (2019) 1 JCC 381

Indian Penal Code, 1860 — Section 468, 471Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 25, 29, 37Drugs and Cosmetics Act, 1940 — Section 18(b), 27(d)