COURT ARCHIVE

Delhi High Court judgments, 2012

6,099 judgments · page 144 of 305

High Courts02 Jul 2012Disposed Off

Bush Foods Overseas Pvt. Ltd. Vs Sentinel Capital Pvt. Ltd. and Another

Delhi High Court · (2012) 6 AD 305 : (2012) 3 BC 599 : (2012) 191 DLT 77 : (2012) 131 DRJ 55

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11, 151, 20(a)Companies Act, 1956 — Section 591, 592, 593, 594, 595

High Courts02 Jul 2012Disposed Off

Mead Johnson Nutrition (Thailand) Ltd. Vs Bureau of Indian Standards (BIS)

Delhi High Court · (2012) 191 DLT 63 : (2012) 131 DRJ 270

Bureau of Indian Standards Act, 1986 — Section 15, 15(1), 38Constitution of India, 1950 — Article 226

High Courts02 Jul 2012Dismissed

Ramyash @ Lallu @ Ramesh Vs State

Delhi High Court · (2012) 3 Crimes 467 : (2012) 3 JCC 1783

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34, 394, 397

High Courts02 Jul 2012Dismissed

CIT Vs Deutsche Post Bank Home Finance Ltd

Delhi High Court · (2012) 07 DEL CK 0292

Income Tax Act, 1961 — Section 2(24)

High Courts02 Jul 2012

Directorate of Revenue Intelligence Vs Gurmej Singh and Others

Delhi High Court · (2012) 07 DEL CK 0276

Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 180, 181Customs Act, 1962 — Section 104, 105, 106, 108, 135(1)(b)

High Courts02 Jul 2012Dismissed

Nawab Ali Vs Govt. of NCT Delhi and Others

Delhi High Court · (2012) 191 DLT 4 : (2012) 6 ILR Delhi 554

High Courts02 Jul 2012Dismissed

All India Itdc Workers Union (Regd) and Others Vs Mr. B.K. Sinha and Others

Delhi High Court · (2012) 191 DLT 201

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 14, 16, 21, 39(d)Contempt of Courts Act, 1971 — Section 12, 2(b)

High Courts02 Jul 2012Dismissed

National Insurance Company Limited Vs Angelina and Ors

Delhi High Court · (2012) 131 DRJ 87

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 63, 64, 65, 66, 74

High Courts02 Jul 2012

Beerwati @ Beermati and Others Vs Hukam Chand and Others The Oriental Insurance Co. Ltd. Vs Beerwati and Others

Delhi High Court · (2012) 07 DEL CK 0245

Evidence Act, 1872 — Section 114, 63

High Courts02 Jul 2012

Oic Ltd. Vs Shanti and Others

Delhi High Court · (2013) ACJ 2530 : (2013) 5 ALLMR 22

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Criminal Procedure Code, 1973 (CrPC) — Section 173Motor Vehicles Act, 1988 — Section 181, 3

High Courts02 Jul 2012

National Insurance Co. Ltd. Vs Manju Bansal and Others Manju Bansal and Others Vs National Insurance Co. Ltd.

Delhi High Court · (2012) 07 DEL CK 0232

Constitution of India, 1950 — Article 12Evidence Act, 1872 — Section 65, 66, 74

High Courts02 Jul 2012Dismissed

New India Assurance Co. Ltd. Vs Geeta and Others

Delhi High Court · (2012) 6 ILR Delhi 582

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Evidence Act, 1872 — Section 114, 63

High Courts02 Jul 2012Dismissed

Godfrey Phillips India Ltd. Vs Dharampal Satyapal Ltd. and Another

Delhi High Court · (2012) 191 DLT 109 : (2012) 51 PTC 251

Civil Procedure Code, 1908 (CPC) — Section 151Copyright Act, 1957 — Section 14, 2(c), 44Registration Act, 1908 — Section 48

High Courts02 Jul 2012

Gabbo Vs Union of India and Anr

Delhi High Court · (2012) 6 AD 54

Land Acquisition Act, 1894 — Section 4

High Courts02 Jul 2012Dismissed

Narain Singh (DECD.) Thr. L.Rs. and Ors Vs Union of India and Another

Delhi High Court · (2012) 6 AD 8

Land Acquisition Act, 1894 — Section 4

High Courts02 Jul 2012Dismissed

Meera Gupta and Others Vs Govt of Nctd and Another

Delhi High Court · (2013) ALLMR(Cri) 86 : (2013) 1 Crimes 481

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139

High Courts02 Jul 2012Dismissed

Shri Praful Kumar Shahi Vs Shri B.D. Dhawan and Others

Delhi High Court · (2012) 07 DEL CK 0214

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 47Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a), 25

High Courts02 Jul 2012

Shri Nem Chand Jain Vs Shri Sanjay Kumar Jain and Another

Delhi High Court · (2012) 07 DEL CK 0213

Delhi Rent Control Act, 1958 — Section 14, 25B, 25B(5)

High Courts02 Jul 2012Allowed

M/s Go Delhi Luxury Tours Vs Go Delhi Tours

Delhi High Court · (2012) 7 AD 497 : (2012) 192 DLT 144 : (2012) 51 PTC 273

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151

High Courts02 Jul 2012Allowed

M/s Marvel Tea Estate India Ltd. Vs M/s Nusun Genetic Research Ltd.

Delhi High Court · AIR 2013 Delhi 40 : (2012) 51 PTC 308

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Trade Marks Act, 1999 — Section 28, 29, 29(1), 29(4), 31