High Courts02 Jul 2012Allowed

Dinesh Aggarwal and Another Vs Dri.

Delhi High Court · (2013) 289 ELT 407 : (2013) 39 STT 658

Constitution of India, 1950 — Article 20(2), 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 132, 135(1), 300, 482Customs Act, 1962 — Section 132, 135(1)
High Courts02 Jul 2012Disposed Off

Gulshan Kumar Arora Vs Ashwai Shukla and Others

Delhi High Court · (2012) 191 DLT 525 : (2012) 131 DRJ 107

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 10, Order 22 Rule 10, Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 129Contempt of Courts Act, 1971 — Section 12, 12(1)
High Courts02 Jul 2012Disposed Off

NDMC Vs Parveen Kumar

Delhi High Court · (2012) 07 DEL CK 0429

Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 5, 7
High Courts02 Jul 2012Disposed Off

Wolfgang Reim and Others Vs State and Another

Delhi High Court · (2012) 6 AD 568 : (2012) 3 JCC 2042

Constitution of India, 1950 — Article 143Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 250, 482, 483Penal Code, 1860 (IPC) — Section 114, 120B, 381, 403, 405