High Courts03 Jul 2012
M/S Indian Exports and Imports P. Ltd. Vs M/S Pashupati Technofeb Ltd.
Delhi High Court · (2012) 07 DEL CK 0140
Companies Act, 1956 — Section 481
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 142 of 305
High Courts03 Jul 2012Allowed
A.K. Mitra Vs Union of India and Others
Delhi High Court · (2012) 191 DLT 715 : (2012) 135 FLR 115
Payment of Gratuity Act, 1972 — Section 2(A)(1), 4(1)(b), 7(4)(b)
High Courts03 Jul 2012Allowed
State Vs Lal Singh
Delhi High Court · (2012) 07 DEL CK 0065
Constitution of India, 1950 — Article 14, 15, 15(4), 15(5), 16Criminal Procedure Code, 1973 (CrPC) — Section 173, 438Prevention of Corruption Act, 1988 — Section 17, 5(4)
High Courts03 Jul 2012Allowed
Parvesh Rani and Others Vs UOI and Others
Delhi High Court · (2012) 10 AD 574 : (2012) 191 DLT 771
High Courts03 Jul 2012Dismissed
Pappu @ Hem Chand Vs State Govt. of Nct of Delhi
Delhi High Court · (2012) 6 AD 385 : (2012) 4 JCC 2693
Penal Code, 1860 (IPC) — Section 307
High Courts03 Jul 2012Dismissed
Amit Mohan Singh Vs UOI
Delhi High Court · (2012) 6 AD 158 : (2012) 3 JCC 1992
Criminal Procedure Code, 1973 (CrPC) — Section 14(1)(G), 41(1)(g)Extradition Act, 1962 — Section 15, 16, 17, 18, 24
High Courts02 Jul 2012Dismissed
Manjit Singh Vs Punjab and Sindh Bank and Others
Delhi High Court · (2012) 8 AD 687 : (2012) 191 DLT 19 : (2012) 6 ILR Delhi 558
Constitution of India, 1950 — Article 309, 311(2)
High Courts02 Jul 2012Disposed Off
Dabur India Limited Vs Shree Baidyanath Ayurved Bhawan Pvt. Ltd.
Delhi High Court · (2012) 193 DLT 558 : (2012) 51 PTC 441
Civil Procedure Code, 1908 (CPC) — Section 151Copyright Act, 1957 — Section 17, 18, 19, 19(1), 2(c)Trade Marks Act, 1999 — Section 2(m)
High Courts02 Jul 2012Disposed Off
Manju Monga Vs Manju Mittal
Delhi High Court · (2012) 51 PTC 293
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 151Trade Marks Act, 1999 — Section 35
High Courts02 Jul 2012Allowed
Lt Foods Limited and Another Vs Sulson Overseas Pvt Ltd.
Delhi High Court · (2012) 192 DLT 373 : (2012) 51 PTC 283
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 10, 2(h), 28, 29, 29(1)
High Courts02 Jul 2012Disposed Off
Jasbir Singh Vs Govt. of NCT of Delhi
Delhi High Court · (2012) 07 DEL CK 0704
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 428, 482Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 — Section 27, 32(A)
High Courts02 Jul 2012Dismissed
Meenakshi Jain Vs State and Another
Delhi High Court · (2012) 194 DLT 745
Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 154(3), 156(3), 200Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 304A
High Courts02 Jul 2012Allowed
Prem Devi and Others Vs Jagdish Kumar and Others
Delhi High Court · (2012) 07 DEL CK 0699
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Motor Vehicles Act, 1988 — Section 140, 141, 163A, 166Penal Code, 1860 (IPC) — Section 279, 304A
High Courts02 Jul 2012Allowed
Global Digital Technologies Limited Vs Mvl Industries Limited
Delhi High Court · (2012) 07 DEL CK 0692
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts02 Jul 2012Dismissed
R.P.G. Transmissions Ltd. (Now Known As KEC International Limited) Vs State and Another
Delhi High Court · (2012) 6 ILR Delhi 545
Companies Act, 1956 — Section 536(2)Criminal Procedure Code, 1973 (CrPC) — Section 145, 378(4), 397, 397(3), 399(3)Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts02 Jul 2012Dismissed
Ranjit Tiwari Vs Narender Nayyar
Delhi High Court · (2012) 8 AD 546 : (2012) 4 BC 98 : (2012) 191 DLT 318 : (2012) 5 ILR Delhi 625
Negotiable Instruments Act, 1881 (NI) — Section 1, 138, 141, 141(1), 141(2)
High Courts02 Jul 2012Dismissed
National Highways Authority of India Vs Afcons Infrastructure Ltd.
Delhi High Court · (2012) 191 DLT 123
Arbitration and Conciliation Act, 1996 — Section 34Central Excises and Salt Act, 1944 — Section 12A, 12B
High Courts02 Jul 2012Dismissed
Maya Devi and Others Vs Bindeshwar Singh and Others
Delhi High Court · (2012) 07 DEL CK 0563
High Courts02 Jul 2012Dismissed
New India Assurance CO. Ltd. Vs Smt. Sakshi Bhutani and Others
Delhi High Court · (2012) 07 DEL CK 0562
Criminal Procedure Code, 1973 (CrPC) — Section 173Motor Vehicles Act, 1988 — Section 140, 166, 168Penal Code, 1860 (IPC) — Section 279, 304A
High Courts02 Jul 2012Disposed Off
National Insurance Co. Ltd. Vs R.K. Jain and Others R.K. Jain and Others Vs National Insurance Co. Ltd.
Delhi High Court · (2013) ACJ 2609
Motor Vehicles Act, 1988 — Section 163A, 166, 168