High Courts16 Jul 2010Dismissed
Commissioner of Income Tax Vs Subhash Chand
Delhi High Court · (2010) 07 DEL CK 0370
Income Tax Act, 1961 — Section 133A, 260A
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 97 of 197
High Courts16 Jul 2010Dismissed
Vilaiet Jafri Vs Delhi Development Authority
Delhi High Court · (2010) 07 DEL CK 0369
High Courts16 Jul 2010
Basanti Devi Vs State
Delhi High Court · (2010) 07 DEL CK 0358
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts16 Jul 2010
Satinder Lohia and Others Vs State and Others
Delhi High Court · (2010) 07 DEL CK 0357
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 452, 506
High Courts16 Jul 2010
Rakesh Kumar and Others Vs State and Another
Delhi High Court · (2010) 07 DEL CK 0356
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 408, 420, 468, 471
High Courts16 Jul 2010
Imamuddin and Others Vs State
Delhi High Court · (2010) 07 DEL CK 0342
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts16 Jul 2010
Tejpal Vs State and Another
Delhi High Court · (2010) 07 DEL CK 0323
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 34, 420, 467, 468
High Courts16 Jul 2010Allowed
V.P. Singh Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 171 DLT 48
Central Civil Services (Pension) Rules, 1972 — Rule 49(1), 69(2), 9, 9(6)Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts16 Jul 2010Dismissed
Essar Steel Limited Vs GAIL (I) Ltd. and Another
Delhi High Court · (2010) 07 DEL CK 0271
Companies Act, 1956 — Section 391, 392, 393, 394
High Courts16 Jul 2010Dismissed
Ex Sepoy/GD Anmol Kumar Vs UOI and Another
Delhi High Court · (2010) 07 DEL CK 0251
Central Reserve Police Force Act, 1949 — Section 11(1)Central Reserve Police Force Rules, 1955 — Rule 27, 28, 29Constitution of India, 1950 — Article 226
High Courts16 Jul 2010Dismissed
Bhupinder Pal Singh Bakshi Vs The Central Bureau of Investigation and Another
Delhi High Court · (2010) 07 DEL CK 0212
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(D)
High Courts16 Jul 2010Allowed
National Insurance Co. Ltd. Vs Kanwaljeet Kaur and Others
Delhi High Court · (2010) 07 DEL CK 0207
Motor Vehicles Act, 1988 — Section 170
High Courts16 Jul 2010Dismissed
Anil Kumar Vs UOI and Another
Delhi High Court · (2010) 07 DEL CK 0199
Army Act, 1950 — Section 52, 79, 80, 81, 83Army Rules, 1954 — Rule 22Constitution of India, 1950 — Article 226
High Courts16 Jul 2010Dismissed
Dr. A.K. Belwal Vs UOI and Others
Delhi High Court · (2010) 07 DEL CK 0197
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts16 Jul 2010Dismissed
The Commissioner of Income Tax-II Vs Mrs. Kusum Gupta
Delhi High Court · (2010) 07 DEL CK 0161
Income Tax Act, 1961 — Section 260A
High Courts16 Jul 2010Dismissed
cGMP Pharmaplan Pvt. Ltd. Vs Regional Director, Ministry of Corporate Affairs and Another
Delhi High Court · (2010) 159 CompCas 231 : (2010) 44 PTC 303 : (2011) 7 RCR(Civil) 2815 : (2011) 105 SCL 675
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Companies Act, 1956 — Section 20, 22, 22(1), 22(2)
High Courts16 Jul 2010Dismissed
Bhagat Singh and Others Vs Union of India (UOI) and Another
Delhi High Court · (2010) 07 DEL CK 0133
Constitution of India, 1950 — Article 226Delhi Land Reforms Act, 1954 — Section 11(1), 154, 154(1), 16, 7
High Courts16 Jul 2010Allowed
Narcotic Control Bureau Vs Naresh Kumar Jain
Delhi High Court · (2011) 2 AD 465 : (2010) 171 DLT 435 : (2011) 6 RCR(Criminal) 2475
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 24A, 36(4)(A), 36A(4), 67
High Courts16 Jul 2010Dismissed
Advance Steel Tubes Limited Vs S.K. Aggarwal
Delhi High Court · (2010) 07 DEL CK 0069
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts16 Jul 2010
Naresh Yadav and Others Vs State and Others
Delhi High Court · (2010) 07 DEL CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 308, 34, 341