High Courts19 Jul 2010Dismissed
Commissioner of Income Tax Vs Shivani Textiles Ltd.
Delhi High Court · (2010) 07 DEL CK 0398
Income Tax Act, 1961 — Section 260A, 271, 271(1)
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 96 of 197
High Courts19 Jul 2010
Union of India (UOI) and Another Vs Lakshmi Chand and Others
Delhi High Court · (2010) 07 DEL CK 0397
High Courts19 Jul 2010Allowed
Shyama Prasad Mukherji College (For Women) Vs National Council for Teacher Education and Another
Delhi High Court · (2010) 171 DLT 459 : (2010) 5 SLR 592
National Council for Teacher Education Act, 1993 — Section 17, 17(1), 18
High Courts19 Jul 2010Dismissed
Shri Kedar Nath and Smt. Chita Vs Vijay Kumar Kapani
Delhi High Court · (2010) 07 DEL CK 0294
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, 100Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts19 Jul 2010Dismissed
Dinesh Kumar Vs Chairman, Airport Authority of India and Another
Delhi High Court · (2011) 2 JCC 733
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(2), 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 304, 307
High Courts19 Jul 2010Dismissed
Smt. Madhu Bala Vs Sh. Prem Bahadur Saxena
Delhi High Court · (2010) 07 DEL CK 0238
Delhi Rent Control Act, 1958 — Section 25B(8)
High Courts19 Jul 2010Dismissed
Asian Paints Limited Vs Ayush Paints and Chemicals
Delhi High Court · (2010) 44 PTC 723
High Courts19 Jul 2010
Mukesh Kumar Vs State (NCT of Delhi)
Delhi High Court · (2010) 07 DEL CK 0195
Penal Code, 1860 (IPC) — Section 306, 330, 34, 342
High Courts19 Jul 2010
Sivalingam Nadesan Vs State
Delhi High Court · (2010) 07 DEL CK 0185
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts19 Jul 2010
Commissioner of Income Tax Vs Gautam Motors
Delhi High Court · (2011) 334 ITR 326 : (2010) 194 TAXMAN 21
Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 133(6), 250(4), 260A, 36(1), 40A(2)Income Tax Rules, 1962 — Rule 46, 46A
High Courts19 Jul 2010
B.S. Mathur Vs Union of India and Others
Delhi High Court · (2010) 07 DEL CK 0137
High Courts19 Jul 2010Dismissed
Union of India (UOI) Vs Baljit Singh Sondhi
Delhi High Court · (2010) 173 DLT 346
High Courts19 Jul 2010Dismissed
Commissioner of Income Tax Vs Taruna Auto Pvt. Ltd.
Delhi High Court · (2010) 07 DEL CK 0135
Income Tax Act, 1961 — Section 260A, 68
High Courts19 Jul 2010Dismissed
Sajjan Kumar Vs C.B.I.
Delhi High Court · (2011) 3 AD 87 : (2011) CriLJ 1225 : (2010) 171 DLT 120 : (2010) 5 ILR Delhi 664 : (2010) 7 RCR(Criminal) 1515
Constitution of India, 1950 — Article 12, 14, 2, 21, 32Criminal Procedure Code, 1973 (CrPC) — Section 161, 170, 173(2), 173(8), 227Penal Code, 1860 (IPC) — Section 109, 120B, 147, 148, 149
High Courts19 Jul 2010Dismissed
Ms. Veena Choudhry Vs Archeological Survey of India and Others
Delhi High Court · (2010) 07 DEL CK 0130
Constitution of India, 1950 — Article 226, 227
High Courts19 Jul 2010
Noble Moulds Pvt. Ltd. Vs The Commissioner of Central Excise
Delhi High Court · (2010) 180 ECR 102 : (2010) 259 ELT 338
Central Excise Rules, 1944 — Rule 173, 173Q, 209A, 57(1), 57(1)(5)Central Excises and Salt Act, 1944 — Section 11A, 11A(1), 11AC
High Courts19 Jul 2010
Shri Krishan Kumar Aggarwal and Others Vs Life Insurance Corporation of India Ltd.
Delhi High Court · (2010) 07 DEL CK 0023
Transfer of Property Act, 1882 — Section 108
High Courts19 Jul 2010Dismissed
Sub-Inspector Ranvir Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 07 DEL CK 0021
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 18(1)Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 197(3)
High Courts18 Jul 2010Dismissed
New India Assurance Co. Ltd. Vs Raj Kumar and Others
Delhi High Court · (2013) 1 ACC 683
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 173
High Courts16 Jul 2010
Rajeshwar Bal and Another Vs State and Another
Delhi High Court · (2010) 07 DEL CK 0402
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 308, 323, 34, 342