High Courts15 Jul 2010Dismissed
Rajender Kumar Vs Shri Onkar Nath and Others
Delhi High Court · (2010) 07 DEL CK 0202
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3Limitation Act, 1963 — Section 5
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 99 of 197
High Courts15 Jul 2010
J.M. Wire Inds. Vs Commissioner of Income Tax
Delhi High Court · (2012) 205 TAXMAN 134
High Courts15 Jul 2010Dismissed
Ashok Kumar Vs Union of India and Others
Delhi High Court · (2010) 07 DEL CK 0177
Central Industrial Security Force Rules, 1969 — Rule 15, 19Penal Code, 1860 (IPC) — Section 147, 323, 324
High Courts15 Jul 2010Allowed
Govt. of NCT of Delhi and Another Vs Kartar Singh and Others
Delhi High Court · (2010) 07 DEL CK 0175
Constitution of India, 1950 — Article 226
High Courts15 Jul 2010Dismissed
Angoori Devi Vs Deputy Commissioner South West Distt. and Others
Delhi High Court · (2010) 07 DEL CK 0162
High Courts15 Jul 2010Dismissed
Commissioner of Income Tax Vs Kanchan Bhalla
Delhi High Court · (2010) 07 DEL CK 0160
Income Tax Act, 1961 — Section 260A
High Courts15 Jul 2010
Sarabjeet Singh Vs UOI and Others
Delhi High Court · (2010) 07 DEL CK 0138
Arms Act, 1959 — Section 27Central Reserve Police Force Act, 1949 — Section 11(1)Central Reserve Police Force Rules, 1955 — Rule 29
High Courts15 Jul 2010
UPSC Vs Union of India (UOI) and Others
Delhi High Court · (2010) 07 DEL CK 0132
Central Civil Services (Pension) Rules, 1972 — Rule 38Constitution of India, 1950 — Article 309CSCS Rules, 1962 — Rule 11, 12, 12(1)
High Courts15 Jul 2010
Shri Sitamber Singh Vs Union of India (UOI) and Another
Delhi High Court · (2010) 07 DEL CK 0102
High Courts15 Jul 2010Allowed
V.P. Singh Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 07 DEL CK 0067
Central Civil Services (Pension) Rules, 1972 — Rule 49, 9, 9(6)Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts15 Jul 2010Dismissed
Shri Deepak Gupta Vs Central Bureau of Investigation
Delhi High Court · (2010) 6 ILR Delhi 588
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 482Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts15 Jul 2010
Abdul Rehman Vs State
Delhi High Court · (2010) 07 DEL CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 345
High Courts15 Jul 2010
Chand Ram and Others Vs State and Another
Delhi High Court · (2010) 07 DEL CK 0025
Penal Code, 1860 (IPC) — Section 34, 406, 498A, 506
High Courts14 Jul 2010Dismissed
Dalip Kumar Dhingra and Others Vs MCD
Delhi High Court · (2010) 07 DEL CK 0406
High Courts14 Jul 2010Allowed
Naresh Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2010) 07 DEL CK 0403
High Courts14 Jul 2010Dismissed
Ashok Mudgal and Bhupesh Kumar and Others Vs Govt of NCT of Delhi and Others
Delhi High Court · (2010) 07 DEL CK 0345
High Courts14 Jul 2010Dismissed
ESI Corporation and Another Vs Shri Surender Kumar and Shri Sumit Sharma and Others Director (Medical) Delhi, ESI and Surinder Pal and Others Vs Shri Rohtas Dabas and Others
Delhi High Court · (2010) 07 DEL CK 0278
High Courts14 Jul 2010Dismissed
National Highways Authority of India Vs BSC-RBM-PATI (JV) B. Seenaiah and Company Vs National Highways Authority of India
Delhi High Court · (2010) 07 DEL CK 0270
Arbitration and Conciliation Act, 1996 — Section 17, 37(2), 9
High Courts14 Jul 2010Dismissed
JC 722890X Subedar B.K. Singh Vs Union of India and Others
Delhi High Court · (2010) 07 DEL CK 0254
Armed Forces Tribunals Act, 2007 — Section 17, 22(c), 22(2), 35Army Act, 1950 — Section 164(2)Constitution Of India, 1950 — Article 226
High Courts14 Jul 2010Dismissed
Balraj Dang Vs Anand Kumar
Delhi High Court · (2010) 5 ILR Delhi 652
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3Delhi High Court Rules and Orders — Rule 5, 5(3)Limitation Act, 1963 — Section 5