High Courts12 Jul 2010Disposed Off
Hari Narain Tandon Vs Union of India (UOI) and Others
Delhi High Court · (2010) 07 DEL CK 0284
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 7
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 101 of 197
High Courts12 Jul 2010Dismissed
Chameli Devi Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2010) 07 DEL CK 0262
Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Section 5
High Courts12 Jul 2010Allowed
Agarwal Metal Works Pvt. Ltd. Vs Deputy Commr., C. Ex., Jaipur
Delhi High Court · (2011) 263 ELT 397
Central Excises and Salt Act, 1944 — Section 11
High Courts12 Jul 2010
Director General, Doordarshan Vs Dharam Singh and Another
Delhi High Court · (2010) 07 DEL CK 0173
High Courts12 Jul 2010
Rajan Mayor and Another Vs Panalpina World Transport
Delhi High Court · (2010) 4 BC 10 : (2011) 6 RCR(Criminal) 1172
Companies Act, 1956 — Section 51Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 23C(2)
High Courts12 Jul 2010
Chander Prakash and Others Vs The State
Delhi High Court · (2010) CriLJ 4160
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts12 Jul 2010
Union of India (UOI) Vs U.P. Provincial Police Service Association and Others
Delhi High Court · (2010) 07 DEL CK 0095
Constitution of India, 1950 — Article 142
High Courts12 Jul 2010
Government of NCT of Delhi and Others Vs Mahavir Singh and Another
Delhi High Court · (2010) 07 DEL CK 0090
Constitution of India, 1950 — Article 226
High Courts12 Jul 2010Allowed
Union of India (UOI) and Another Vs Shanti Devi Sharma
Delhi High Court · (2010) 07 DEL CK 0088
Constitution of India, 1950 — Article 21
High Courts12 Jul 2010Dismissed
Ms. Prachi Gupta Vs The Union of India (UOI) and Others
Delhi High Court · (2010) 07 DEL CK 0052
Constitution of India, 1950 — Article 226
High Courts09 Jul 2010
Harpal Singh Vs North Delhi Power Ltd.
Delhi High Court · (2010) 07 DEL CK 0415
Delhi Electricity Supply Code and Performance Standard Regulations, 2007 — Regulation 49Electricity Act, 2003 — Section 138, 42(5)
High Courts09 Jul 2010
Pt. Ganga Prasad Sharma Vs Dr. Beni Prasad Sharma
Delhi High Court · (2010) 07 DEL CK 0374
Civil Procedure Code, 1908 (CPC) — Section 100, 100(4), 100(5), 151
High Courts09 Jul 2010Dismissed
Nakul Kohli Vs State
Delhi High Court · (2010) CriLJ 4536 : (2010) 173 DLT 197 : (2010) 5 ILR Delhi 644
Evidence Act, 1872 — Section 64, 65Penal Code, 1860 (IPC) — Section 120B, 29, 415, 419, 420
High Courts09 Jul 2010Dismissed
Cotton Corporation of India Ltd. Vs N.S. Katoch and Another
Delhi High Court · (2010) 07 DEL CK 0247
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Transfer of Property Act, 1882 — Section 106
High Courts09 Jul 2010Disposed Off
Yuvraj Gaba Vs KS Mehra Commissioner MCD and Others
Delhi High Court · (2010) 07 DEL CK 0217
High Courts09 Jul 2010Disposed Off
Vir Prakash Arora and Others Vs State and Others
Delhi High Court · (2010) 07 DEL CK 0216
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120, 406, 468, 471
High Courts09 Jul 2010Dismissed
State Bank of India Vs Mohd. Shahjahan
Delhi High Court · AIR 2010 Delhi 205
Right to Information Act, 2005 — Section 20, 8, 8(1)
High Courts09 Jul 2010Dismissed
National Building Construction Corporation Ltd. Vs Antia Electricals Pvt. Ltd. Antia Electricals Pvt. Ltd. Vs National Building Construction Corporation Ltd. and Others
Delhi High Court · (2010) 07 DEL CK 0167
Arbitration Act, 1940 — Section 20Arbitration and Conciliation Act, 1996 — Section 16(2), 34, 34(2), 6, 7(4)Companies Act, 1956 — Section 34
High Courts09 Jul 2010Dismissed
Hansalaya Properties and Others Vs Dalmia Cement (Bharat) Limited
Delhi High Court · (2010) 07 DEL CK 0119
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 14 Rule 5, Order 16 Rule 1, Order 16 Rule 1(1), Order 16 Rule 1(2)
High Courts09 Jul 2010Dismissed
Anil Kumar Vs State Shankar Vs The State (NCT of Delhi)
Delhi High Court · (2010) 4 Crimes 383
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 363, 366, 375, 376, 504