High Courts09 Jul 2010Dismissed
Sachin @ Kalu Vs State of Delhi
Delhi High Court · (2010) 07 DEL CK 0091
Penal Code, 1860 (IPC) — Section 376Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 45
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 102 of 197
High Courts09 Jul 2010Dismissed
MCD Vs Anand Prakash Gupta
Delhi High Court · (2010) 07 DEL CK 0077
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3Limitation Act, 1963 — Section 5
High Courts08 Jul 2010Dismissed
Prateek Singh Patel Vs Medical Council of India and Another
Delhi High Court · (2010) 07 DEL CK 0339
Indian Medical Council Act, 1956 — Section 33
High Courts08 Jul 2010Dismissed
Rameshwar Dayal Gupta Vs Abaskar Construction P. Ltd.
Delhi High Court · (2010) 07 DEL CK 0274
Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 92, 92(4)Industrial Disputes Act, 1947 — Section 2
High Courts08 Jul 2010Disposed Off
Surya Charitable Welfare Society Vs Central Board of Trustees and Another
Delhi High Court · (2010) 171 DLT 283
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 16, 7, 7A, 7B
High Courts08 Jul 2010Allowed
Shanti College of Education Vs National Council for Teacher Education and Another
Delhi High Court · (2010) 07 DEL CK 0260
National Council for Teacher Education Act, 1993 — Section 18(4)
High Courts08 Jul 2010Dismissed
Sriprakash Aggarwal Vs C.B. Singh, SR. Intelligence Officer of Dgcei
Delhi High Court · (2011) 263 ELT 239
Central Excises and Salt Act, 1944 — Section 2
High Courts08 Jul 2010Allowed
Jawed Zia Vs Syeda Afshan Rehman
Delhi High Court · (2010) 07 DEL CK 0206
High Courts08 Jul 2010
Bhagat Singh Vs The Commissioner of Police and Others
Delhi High Court · (2010) 07 DEL CK 0188
High Courts08 Jul 2010Dismissed
CMI Limited Vs Bharat Sanchar Nigam Ltd. and Another
Delhi High Court · (2010) 07 DEL CK 0168
Arbitration and Conciliation Act, 1996 — Section 11, 33, 33(1), 33(2), 33(6)
High Courts08 Jul 2010
Municipal Corporation of Delhi Vs Sh. R.L. Chugh and Others
Delhi High Court · (2011) 182 DLT 6 : (2011) 131 FLR 279 : (2011) LLR 1256
Industrial Disputes Act, 1947 — Section 25F
High Courts08 Jul 2010
Sham Kishore Vs Registrar Cooperative Societies and Others
Delhi High Court · (2010) 07 DEL CK 0123
Constitution of India, 1950 — Article 19(1)Delhi Co-operative Societies Act, 1972 — Section 11(1), 97(1), 97(2)Delhi Co-operative Societies Rules, 1973 — Rule 12, 16, 16(2)
High Courts08 Jul 2010Dismissed
Shri Tilak, Shri Ashok and Shri Vijay Vs Smt. Veena
Delhi High Court · (2011) 1 ILR Delhi 15
Delhi Rent Control Act, 1958 — Section 14(1), 25B
High Courts07 Jul 2010Allowed
Ram Sagar and Another Vs New India Assurance Co. Ltd. and Others
Delhi High Court · (2010) 07 DEL CK 0375
Minimum Wages Act, 1948 — Section 3, 4, 5
High Courts07 Jul 2010Dismissed
Joginder Singh Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 07 DEL CK 0305
Delhi Police (Promotion and Confirmation) Rules, 1980 — Rule 5Penal Code, 1860 (IPC) — Section 279, 307, 337, 34, 411
High Courts07 Jul 2010Dismissed
Union of India (UOI) and Another Vs Shri H. Phani Raju
Delhi High Court · (2010) 07 DEL CK 0304
High Courts07 Jul 2010Dismissed
PCL Enterprises Limited Vs Royal Cushion Vinyl Products Pvt. Ltd.
Delhi High Court · (2010) 118 DRJ 743
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1), 22, 22(1)
High Courts07 Jul 2010Disposed Off
Alka Jain Vs NCT of Delhi and Others
Delhi High Court · (2010) 07 DEL CK 0225
Civil Procedure Code, 1908 (CPC) — Section 151Delhi Land Reforms Act, 1954 — Section 81, 82
High Courts07 Jul 2010Disposed Off
Sheikh Raziuddin Vs Baby Tanzila Thr. Her Mother/Natural Guardian Haseen Bano
Delhi High Court · (2010) 07 DEL CK 0215
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3