High Courts07 Jul 2010Dismissed
Balraj Singh Vs Commissioner of Police and Others
Delhi High Court · (2010) 07 DEL CK 0210
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 103 of 197
High Courts07 Jul 2010Dismissed
CIT Vs SPL Industries Ltd.
Delhi High Court · (2010) 07 DEL CK 0176
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14BIncome Tax Act, 1961 — Section 143(2), 2(24), 234B, 234D, 260A
High Courts07 Jul 2010
Ishan Institute of Management and Technology Vs National Council for Teacher Education and Another
Delhi High Court · (2010) 07 DEL CK 0122
High Courts07 Jul 2010
Shankar and Another Vs State (N.C.T) of Delhi
Delhi High Court · (2010) 5 ILR Delhi 635
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34, 449
High Courts07 Jul 2010Dismissed
Union of India (UOI) Vs Jagmohan Sharma
Delhi High Court · (2010) 07 DEL CK 0086
High Courts07 Jul 2010
Govt. of N.C.T. of Delhi and Others Vs Bishan Singh Chauhan
Delhi High Court · (2010) 07 DEL CK 0085
High Courts07 Jul 2010
Mangat Ram Sharma (since deceased Through L.R.s) Vs DDA and Another
Delhi High Court · (2010) 5 ILR Delhi 443
High Courts06 Jul 2010Dismissed
M.T.Z. Industries Ltd. and Raghusudon Vs Mr. K.C. Khosla (Deceased) through LRs.
Delhi High Court · (2010) 07 DEL CK 0420
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 100Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 106, 107, 111, 53A
High Courts06 Jul 2010Dismissed
Government of NCT of Delhi Vs Raja Ram
Delhi High Court · (2010) 07 DEL CK 0418
Constitution of India, 1950 — Article 14
High Courts06 Jul 2010Dismissed
Harpal Singh, Conductor Vs Delhi Transport Corporation
Delhi High Court · (2010) 07 DEL CK 0351
Delhi Road Transport Laws (Amendment) Act, 1971 — Section 4Road Transport Corporations Act, 1950 — Section 45
High Courts06 Jul 2010Dismissed
Smt. Wanti Bai Vs State and Others
Delhi High Court · (2010) 07 DEL CK 0303
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 7 Rule 14, Order 7 Rule 14(1)Constitution of India, 1950 — Article 226, 227
High Courts06 Jul 2010Partly Allowed
Laxmi Coop. Group Housing Society Ltd. Vs Registrar Coop. Society and Others
Delhi High Court · (2010) 07 DEL CK 0301
Constitution of India, 1950 — Article 226, 227Delhi Co-operative Societies Act, 1972 — Section 60
High Courts06 Jul 2010Partly Allowed
Premwati Vs State of NCT of Delhi and Another
Delhi High Court · (2010) 5 ILR Delhi 612
Criminal Procedure Code, 1973 (CrPC) — Section 164, 210(2), 211, 222, 225Penal Code, 1860 (IPC) — Section 109, 302, 304B, 306, 32
High Courts06 Jul 2010Allowed
Ms. Simaran Kaur Vs The Vice-Chancellor and Others
Delhi High Court · (2010) 07 DEL CK 0170
High Courts06 Jul 2010Dismissed
Union of India (UOI) Vs Damyanti Builders and Another
Delhi High Court · (2010) 07 DEL CK 0166
Arbitration and Conciliation Act, 1996 — Section 34, 34(3)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Limitation Act, 1963 — Section 14
High Courts06 Jul 2010Dismissed
Parag Tyagi and Another Vs Union of India (UOI) and Others
Delhi High Court · (2010) 07 DEL CK 0128
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts06 Jul 2010
Md. Shah Afzal Vs Medical Council of India and Another Medical Council Of India Vs Md. Shah Afzal and Another
Delhi High Court · (2010) 07 DEL CK 0108
Constitution of India, 1950 — Article 14, 226Criminal Procedure Code, 1973 (CrPC) — Section 195Indian Medical Council Act, 1956 — Section 19A, 33
High Courts06 Jul 2010Dismissed
Sh. B.N. Wadhwani Sole Prop. of Jeewan Diesels Vs Calcom Electronics Ltd., Shri Arun Bhatia, Shri Sushil Malik and Spectral Services and Consultants (P) Ltd.
Delhi High Court · (2010) 07 DEL CK 0097
High Courts06 Jul 2010
Rajesh Kumar Gupta Vs Smt. Premlata Sharma
Delhi High Court · (2010) 07 DEL CK 0010
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), 151Constitution of India, 1950 — Article 226, 227