High Courts02 Jul 2010Dismissed
Sh. Mukesh Bhatt and Others Vs Central Registrar (Cooperative Societies) and Others
Delhi High Court · (2010) 07 DEL CK 0302
Constitution of India, 1950 — Article 142, 226
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 105 of 197
High Courts02 Jul 2010Dismissed
Mrs. Lata Chauhan Vs Sh. L.S. Bisht and Others
Delhi High Court · (2011) 181 DLT 101
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 7 Rule 3Contract Act, 1872 — Section 23Delhi Co-operative Societies Act, 1972 — Section 26, 60
High Courts02 Jul 2010Dismissed
Babu Lal Vs Kishan Lal
Delhi High Court · (2010) 07 DEL CK 0292
Limitation Act, 1963 — Section 12
High Courts02 Jul 2010Dismissed
Shyamo Vs Pipal Singh and Others
Delhi High Court · (2010) 07 DEL CK 0277
High Courts02 Jul 2010Dismissed
Smt. Sushila Devi Vs Shri Joginder Kumar
Delhi High Court · (2010) 07 DEL CK 0276
Hindu Marriage Act, 1955 — Section 24
High Courts02 Jul 2010Allowed
Sonu Seth Vs Suresh Seth
Delhi High Court · (2010) 171 DLT 597 : (2011) 6 RCR(Civil) 1117
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 9 Rule 8, Order 9 Rule 9, 11Hindu Marriage Act, 1955 — Section 13(1), 24
High Courts02 Jul 2010Disposed Off
Karan Mahendru and Another Vs Vatika Plantations (P) Ltd.
Delhi High Court · (2010) 07 DEL CK 0267
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2
High Courts02 Jul 2010Disposed Off
Saurabh Gupta Vs State
Delhi High Court · (2011) 1 JCC 141
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 120B, 34, 364A
High Courts02 Jul 2010Dismissed
Chandan Vs The State
Delhi High Court · (2010) 07 DEL CK 0259
Criminal Procedure Code, 1973 (CrPC) — Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2Penal Code, 1860 (IPC) — Section 302
High Courts02 Jul 2010Disposed Off
Vasudeva Publicity Service and Another Vs MRF Ltd.
Delhi High Court · (2010) 07 DEL CK 0258
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4Constitution of India, 1950 — Article 142, 299(1)Contract Act, 1872 — Section 70
High Courts02 Jul 2010Dismissed
The Oriental Insurance Co. Ltd. Vs Kuldeep Gangwani and Others
Delhi High Court · (2010) 07 DEL CK 0255
Civil Procedure Code, 1908 (CPC) — Section 151Motor Vehicles Act, 1939 — Section 95
High Courts02 Jul 2010Dismissed
Arvind Kumar Vs The State (N.C.T. of Delhi)
Delhi High Court · (2010) 07 DEL CK 0222
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 302, 304, 304A
High Courts02 Jul 2010Disposed Off
Net Ram Vs The State (Delhi Admn.)
Delhi High Court · (2011) 1 JCC 174
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts02 Jul 2010Dismissed
Hari Om Maheshwari Vs Mrs. Usha Maheshwari
Delhi High Court · (2010) 07 DEL CK 0214
Criminal Procedure Code, 1973 (CrPC) — Section 125Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts02 Jul 2010Dismissed
Manish @ Sonu Vs State of Delhi
Delhi High Court · (2010) 07 DEL CK 0186
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 7AJuvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 12(3)
High Courts02 Jul 2010
Faqir Chand and Others Vs State and Another
Delhi High Court · (2010) 07 DEL CK 0165
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 380, 448
High Courts02 Jul 2010Dismissed
State (Delhi Admn.) Vs Sharad Dogra and Others
Delhi High Court · (2010) 07 DEL CK 0158
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34, 380, 392, 394
High Courts02 Jul 2010
Ram Das and Another Vs The State (N.C.T. of Delhi)
Delhi High Court · (2011) 1 JCC 156
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts02 Jul 2010
Sanjay Mishra Vs State (N.C.T. of Delhi)
Delhi High Court · (2010) 4 Crimes 288
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 428Penal Code, 1860 (IPC) — Section 302, 326, 34
High Courts02 Jul 2010Allowed
New India Assurance Co. Ltd. Vs Shri Preet Pal Singh and Others
Delhi High Court · (2010) 173 DLT 113
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13