COURT ARCHIVE

Delhi High Court judgments, 2010

3,927 judgments · page 107 of 197

High Courts01 Jul 2010

Union of India (UOI) Vs The Presiding Officer, CGIT and Another

Delhi High Court · (2011) 1 LLJ 753

Central Civil Services (Temporary Service) Rules, 1965 — Rule 5Constitution of India, 1950 — Article 16, 309, 311Industrial Disputes Act, 1947 — Section 10, 17B, 25F, 25J

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High Courts01 Jul 2010Dismissed

Ashok Kumar Monga Vs UCO Bank and Others

Delhi High Court · (2010) 07 DEL CK 0411

Constitution of India, 1950 — Article 226

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High Courts01 Jul 2010

Radhey Lal Pradeep Kumar and Another Vs Sh. Shyam Lal and Another

Delhi High Court · (2010) 07 DEL CK 0410

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 25F

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High Courts01 Jul 2010Dismissed

Delhi Transport Corporation Vs Shri Mohan Lal (Deceased) through Legal Heirs and Another

Delhi High Court · (2010) 07 DEL CK 0409

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 33(2)

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High Courts01 Jul 2010

Haryana Roadways Vs Shri Lochan Singh

Delhi High Court · (2010) 07 DEL CK 0385

Industrial Disputes Act, 1947 — Section 17B

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High Courts01 Jul 2010Dismissed

Delhi Transport Corporation Vs Shri Krishan Pal Shri Krishan Pal Vs Delhi Transport Corporation

Delhi High Court · (2010) 07 DEL CK 0320

Industrial Disputes Act, 1947 — Section 10, 17B, 33(2)

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High Courts01 Jul 2010Dismissed

Anand J. Datwani Vs Geeti Bhagat Datwani

Delhi High Court · (2010) 07 DEL CK 0287

Contempt of Courts Act, 1971 — Section 10, 11, 12, 2Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 29, 31

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High Courts01 Jul 2010Disposed Off

Delhi Transport Corporation Vs Shyam Lal

Delhi High Court · (2010) 5 ILR Delhi 431

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10A, 17B, 33(2)

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High Courts01 Jul 2010Dismissed

M.M. Sharma and Others Vs The Directorate of Education and Another

Delhi High Court · (2010) 07 DEL CK 0232

Delhi School Education Act, 1973 — Section 11, 8(2), 8(4), 8(5)Delhi School Education Rules, 1973 — Rule 114A, 115(2), 115(5), 120(1), 120(2)

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High Courts01 Jul 2010Allowed

Syndicate Bank Vs B.N. Pandey and Another

Delhi High Court · (2010) 171 DLT 60 : (2010) 127 FLR 102 : (2010) 4 LLJ 673

Arbitration and Conciliation Act, 1996 — Section 81Constitution of India, 1950 — Article 14, 226Industrial Disputes Act, 1947 — Section 17B

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High Courts01 Jul 2010Disposed Off

Ramesh Saxena and Others Vs Chairman Managing Director, ITPO

Delhi High Court · (2010) 07 DEL CK 0230

Companies Act, 1956 — Section 25Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2

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High Courts01 Jul 2010Disposed Off

Karnail Singh Vs UOI and Others

Delhi High Court · (2010) 07 DEL CK 0213

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 304B, 498A

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High Courts01 Jul 2010Dismissed

Commissioner of Income Tax Vs Talangang Co-op. Group Housing Society Ltd.

Delhi High Court · (2011) 339 ITR 518 : (2010) 195 TAXMAN 110

Income Tax Act, 1961 — Section 142(1), 143(2), 2(47), 234B, 260A

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High Courts01 Jul 2010Dismissed

B.S. Verma Vs MCD and Another

Delhi High Court · (2010) 07 DEL CK 0116

Constitution of India, 1950 — Article 226Delhi Municipal Corporation Act, 1957 — Section 126, 171

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High Courts01 Jul 2010Dismissed

Tirupati Texknit Limited Vs Allahabad Bank

Delhi High Court · (2010) 119 DRJ 322

Bankers Books Evidence Act, 1891 — Section 4Court Fees Act, 1870 — Section 7Delhi High Court (Original Side) Rules, 1967 — Order 7 Rule 11, 4

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High Courts01 Jul 2010Dismissed

Smt. Dharamwati Vs Shri Satbir and Others

Delhi High Court · (2010) 07 DEL CK 0114

Evidence Act, 1872 — Section 91, 92Transfer of Property Act, 1882 — Section 53A

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High Courts01 Jul 2010Dismissed

Sh. A. Sundara Rajan Vs Govt. of NCT of Delhi and Another

Delhi High Court · (2010) 07 DEL CK 0100

Delhi School Education Act, 1973 — Section 11, 8(3)Delhi School Education Rules, 1973 — Rule 96, 97

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High Courts01 Jul 2010

Radhey Shyam Vs Indian Oil Corporation Ltd.

Delhi High Court · (2010) 07 DEL CK 0099

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High Courts01 Jul 2010

''Maruti'' Suzuki India Ltd. Vs Additional Commissioner of Income Tax Transfer Pricing Officer

Delhi High Court · (2010) 233 CTR 105 : (2010) 328 ITR 210 : (2010) 192 TAXMAN 317

Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 271, 271(1), 92(F)

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High Courts01 Jul 2010Dismissed

Devinder Vs The Institute for The Physically Handicapped and Others

Delhi High Court · (2010) 07 DEL CK 0054

Constitution of India, 1950 — Article 14

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