High Courts27 Aug 2010Dismissed
Sh. Rajinder Parshad Gupta Vs Shri Hari Ram Gupta and Others
Delhi High Court · (2010) 08 DEL CK 0335
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 39 Rule 1, Order 39 Rule 2, 151
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 74 of 197
High Courts27 Aug 2010
Sanjay Agarwal Vs Registrar of Newspapers for India and Others
Delhi High Court · (2010) 173 DLT 275
Press and Registration of Books Act, 1867 — Section 12, 19C, 3, 5, 5(2B)
High Courts27 Aug 2010Dismissed
Abaskar Constructions Pvt. Ltd. Vs Land and Development Officer and Others Mrs. Kamla Bakshi and Others Vs Union of India (UOI) and Others
Delhi High Court · (2010) 08 DEL CK 0333
High Courts27 Aug 2010Dismissed
S.K. Lakhina Vs C.B.I. thru. State S.K. Pathrella Vs C.B.I.
Delhi High Court · (2010) 08 DEL CK 0332
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471
High Courts27 Aug 2010Allowed
Sudhir Kumar and Another Vs Union of India (UOI) and Another
Delhi High Court · (2010) 08 DEL CK 0307
Land Acquisition Act, 1894 — Section 18, 4
High Courts27 Aug 2010Dismissed
Naik Jaivir Vs Union of India (UOI) and Others
Delhi High Court · (2010) 08 DEL CK 0227
Border Security Force Act, 1968 — Section 11(2), 62Border Security Force Rules, 1969 — Rule 117, 22(2), 28
High Courts27 Aug 2010Disposed Off
P.K. Jain Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 08 DEL CK 0216
High Courts27 Aug 2010
Alberto Culver Co. Vs Pioneer Products BA
Delhi High Court · (2010) 44 PTC 774
Trade Marks Act, 1999 — Section 134
High Courts27 Aug 2010Dismissed
Capt. Praveen Davar (Retd.) and Another Vs Harvansh Kumari and Others
Delhi High Court · (2010) 119 DRJ 560
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 3 Rule 1, Order 3 Rule 2, Order 41 Rule 27, 107Delhi and Ajmer-Merwara Rent Control Act, 1947 — Section 15(1), 15(2)Delhi Rent Control (Amendment) Act, 1976 — Section 3
High Courts27 Aug 2010Dismissed
Sh. Rawel Singh and Another Vs Smt. Nangi and Others
Delhi High Court · (2010) 08 DEL CK 0165
Delhi Rent Control Act, 1958 — Section 50
High Courts27 Aug 2010Dismissed
Commissioner of Income Tax-II Vs Moonlight Exim P. Ltd.
Delhi High Court · (2010) 08 DEL CK 0158
Income Tax Act, 1961 — Section 260A, 68
High Courts27 Aug 2010Dismissed
Shri Brij Pal Singh Vs Presiding Officer, Labour Court and Others
Delhi High Court · (2010) 08 DEL CK 0157
High Courts27 Aug 2010Allowed
Sanjay Bhardwaj and Others Vs The State and Another
Delhi High Court · (2010) 171 DLT 644 : (2011) 1 ILR Delhi 58
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Hindu Marriage Act, 1955 — Section 12Penal Code, 1860 (IPC) — Section 406, 498A
High Courts27 Aug 2010Dismissed
Vijay Aggarwal Vs Emirates Bank International
Delhi High Court · (2010) 174 DLT 328 : (2010) 7 RCR(Criminal) 1364
Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 120B, 34, 415, 418, 420
High Courts27 Aug 2010
Magnum Aviation (Pvt.) Ltd. Vs State and Others
Delhi High Court · (2011) 1 BC 21 : (2010) 172 DLT 91
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 20
High Courts27 Aug 2010
Presiding Officer Delhi School Tribunal Vs Govt. of Nct of Delhi
Delhi High Court · (2011) 5 AD 563 : (2011) 180 DLT 551 : (2011) 124 DRJ 513
Civil Procedure Code, 1908 (CPC) — Section 113, 9Constitution of India, 1950 — Article 226Delhi School Education Act, 1973 — Section 27
High Courts27 Aug 2010
Awadhesh Kumar Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 08 DEL CK 0080
High Courts26 Aug 2010
Bhagwana Vs Kanwal Singh and Others
Delhi High Court · (2010) 172 DLT 631
Delhi Land Reforms Act, 1954 — Section 13(2), 187, 84, 84(1), 84(I)Evidence Act, 1872 — Section 74, 79Penal Code, 1860 (IPC) — Section 441
High Courts26 Aug 2010Dismissed
Smt. Bimla Rani Vs Delhi Development Authority
Delhi High Court · (2010) 08 DEL CK 0330
Constitution of India, 1950 — Article 14Delhi Development Act, 1957 — Section 53B
High Courts26 Aug 2010Dismissed
Smt. Kiran Kaushik Vs Sh. Mahinder Pal Kaushik and Sh. Jugal Kishore Sharma
Delhi High Court · (2010) 08 DEL CK 0276
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1A, 151Constitution of India, 1950 — Article 227Hindu Minority and Guardianship Act, 1956 — Section 6