Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 8 Rule 1A, 151Constitution of India, 1950 — Article 226, 227Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts30 Aug 2010Allowed

Kirorimal Kashiram Marketing and Agencies Pvt. Ltd. Vs Shree Sita Chawal Udyog Mill

Delhi High Court · (2010) 44 PTC 293

Trade Marks Act, 1940 — Section 10(1)

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High Courts30 Aug 2010Dismissed

Shri Narinder (through LR.s.) Vs Shri Jai Lal (through L.Rs.) and Others Shri Kishan Chand Sharma Vs Gian Prakash Sharma and Others

Delhi High Court · (2010) 08 DEL CK 0228

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 8, Order 12 Rule 6, Order 2 Rule 2, Order 22 Rule 4Evidence Act, 1872 — Section 50, 68Hindu Succession Act, 1956 — Section 14, 14(1), 30

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High Courts30 Aug 2010Allowed

Sanyo Electric Company Vs State

Delhi High Court · (2010) 6 ILR Delhi 738 : (2011) 45 PTC 55

Criminal Procedure Code, 1973 (CrPC) — Section 100, 102, 165, 166, 93Trade Marks Act, 1999 — Section 101, 103, 105, 107, 109

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High Courts30 Aug 2010Allowed

Ram Charan Agrawal Vs Ram Gopal and Others

Delhi High Court · (2010) 08 DEL CK 0179

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Criminal Procedure Code, 1973 (CrPC) — Section 145

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High Courts30 Aug 2010Dismissed

Commissioner of Income Tax Vs Kishore Apparels

Delhi High Court · (2010) 08 DEL CK 0156

Income Tax Act, 1961 — Section 260A, 68, 69

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High Courts30 Aug 2010Dismissed

Commissioner of Income Tax Vs Sidh Vinayak Development Pvt. Ltd.

Delhi High Court · (2010) 08 DEL CK 0155

Income Tax Act, 1961 — Section 260A, 68

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High Courts30 Aug 2010

Commissioner of Income Tax Vs Orbital Communication (P) Ltd.

Delhi High Court · (2010) 327 ITR 560

Income Tax Act, 1961 — Section 260A, 68

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High Courts30 Aug 2010Dismissed

Jitender Vs The State (NCT of Delhi)

Delhi High Court · (2010) 08 DEL CK 0149

Criminal Procedure Code, 1973 (CrPC) — Section 375Penal Code, 1860 (IPC) — Section 34, 392, 397

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High Courts30 Aug 2010Allowed

Union of India (UOI) Vs Anil Puri

Delhi High Court · (2011) 1 ILR Delhi 63

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)Central Civil Services (Pension) Rules, 1972 — Rule 69(1), 69(2), 9

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High Courts30 Aug 2010Allowed