High Courts31 Aug 2010Dismissed
Commissioner of Income Tax Vs BSES Yamuna Powers Ltd.
Delhi High Court · (2013) 358 ITR 47
Income Tax Act, 1961 — Section 260A
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 72 of 197
High Courts31 Aug 2010Dismissed
Commissioner of Income Tax Vs BSES Rajdhani Powers Ltd.
Delhi High Court · (2010) 08 DEL CK 0305
Income Tax Act, 1961 — Section 260A
High Courts31 Aug 2010Allowed
Sh. Rajiv Kumar Gupta Vs Sh. Sunil Shakt and Others
Delhi High Court · (2010) 119 DRJ 639
Limitation Act, 1963 — Section 5, 6, 6(1), 8
High Courts31 Aug 2010Dismissed
Dr. Ashok Kumar Vs Guru Gobind Singh Indraprastha University and Others
Delhi High Court · (2010) 08 DEL CK 0263
Central Educational Institutions (Reservation in Admission) Act, 2006 — Section 2
High Courts31 Aug 2010Dismissed
Commissioner of Income Tax Vs Raghvi Finance Ltd.
Delhi High Court · (2010) 08 DEL CK 0262
Income Tax Act, 1961 — Section 260A, 68
High Courts31 Aug 2010Dismissed
Janak Dulari Mehta through Constituted Attorney Shri S.M. Mehta Vs Sh. Ramji Dass through legal representative Smt. Shanta Bhatia
Delhi High Court · (2010) 08 DEL CK 0222
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1(3), Order 16 Rule 6, Order 22 Rule 3, Order 22 Rule 5, 151Constitution of India, 1950 — Article 227
High Courts31 Aug 2010
Gurpreet Kaur Vs Delhi Sikh Gurudwara Management Committee and Others Delhi Sikh Gurudwara Management Committee and Another Vs Ms. Sheela Devi and Another
Delhi High Court · (2010) 08 DEL CK 0218
Constitution of India, 1950 — Article 30(1)Delhi School Education Act, 1973 — Section 11, 130, 15, 15(1), 15(2)Delhi School Education Rules, 1973 — Rule 130, 130(3), 130(5), 15, 183
High Courts31 Aug 2010Dismissed
V.L. Personal Care (P) Ltd. Vs State and Another
Delhi High Court · AIR 2011 Delhi 307
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 409, 467, 468, 471
High Courts31 Aug 2010
Smt. Bishni Devi and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2010) 08 DEL CK 0164
Constitution of India, 1950 — Article 226
High Courts31 Aug 2010
Dr. Gurpreet Singh Vs New Delhi Municipal Council and Others
Delhi High Court · (2010) 08 DEL CK 0163
Constitution of India, 1950 — Article 226
High Courts31 Aug 2010Allowed
Shakti Sharan Tripathi and Others Vs Airport Authority of India and Another
Delhi High Court · (2010) 173 DLT 444 : (2010) 119 DRJ 308
Airports Authority of India Act, 1994 — Section 40Constitution of India, 1950 — Article 14
High Courts31 Aug 2010
Sunil Kumar and Others Vs National Insurance Co. Ltd.
Delhi High Court · (2010) 119 DRJ 533
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 323, 34, 341
High Courts31 Aug 2010Dismissed
State of NCT of Delhi Vs Amit Kumar @ Mohan
Delhi High Court · (2010) 08 DEL CK 0119
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 354, 376, 377
High Courts31 Aug 2010Dismissed
Smt. Saraswati (since deceased represented through her L.Rs. Sh. Mahipal Singh) and Sh. Rakesh Kumar Vs Smt. Sushila Rani Gupta
Delhi High Court · (2010) 173 DLT 464
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 9 Rule 13, 151Constitution of India, 1950 — Article 227Limitation Act, 1963 — Article 123
High Courts31 Aug 2010Dismissed
Bal Kishan Das Vs Municipal Corporation of Delhi
Delhi High Court · (2010) 08 DEL CK 0081
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 5Delhi Municipal Corporation Act, 1957 — Section 336, 343, 343(2), 343(4), 344Specific Relief Act, 1963 — Section 41, 41(1)
High Courts31 Aug 2010
Aarushi Jerath Vs University of Delhi and Others
Delhi High Court · (2010) 119 DRJ 390
Delhi University Ordinances — Ordinance 4
High Courts30 Aug 2010Dismissed
National Small Industries Corporation Ltd. Vs Singer India Ltd. and Another
Delhi High Court · (2011) 161 CompCas 103 : (2010) 103 SCL 385
Companies Act, 1956 — Section 100, 101, 102, 103, 81Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 41, 72A
High Courts30 Aug 2010Allowed
J.L. Goel and Others Vs Rajesh Kumar Jain and Another
Delhi High Court · (2010) 172 DLT 349 : (2010) 118 DRJ 645
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 195, 195(1), 340, 463Penal Code, 1860 (IPC) — Section 109, 120B, 204, 34, 379
High Courts30 Aug 2010
Union of India (UOI) Vs Abid Ali
Delhi High Court · (2010) 08 DEL CK 0327
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14(18)
High Courts30 Aug 2010Dismissed
National Highways Authority of India Vs Unitech-NCC Joint Venture
Delhi High Court · (2011) 178 DLT 496 : (2010) 4 ILR Delhi 187
Arbitration and Conciliation Act, 1996 — Section 28(3), 34