High Courts07 Sept 2010Dismissed
Commissioner of Income Tax -IV Vs Durable Properties
Delhi High Court · (2010) 09 DEL CK 0025
Income Tax Act, 1961 — Section 131, 133, 151, 260A, 68
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 70 of 197
High Courts07 Sept 2010
Ms. Nida Qamar and Others Vs Jamia Millia Islamia
Delhi High Court · (2010) 09 DEL CK 0006
Constitution of India, 1950 — Article 14
High Courts06 Sept 2010
Ambuja Hotels and Real Estates (P) Ltd. Vs Indian Railway Catering and Tourism Corporaiton Ltd.
Delhi High Court · (2010) 09 DEL CK 0445
High Courts06 Sept 2010Dismissed
Vijay Goel Vs State Atul Jain Vs CBI
Delhi High Court · (2010) 09 DEL CK 0444
Criminal Procedure Code, 1973 (CrPC) — Section 323Penal Code, 1860 (IPC) — Section 120B, 347, 364, 364A, 365
High Courts06 Sept 2010Dismissed
Mr. Ajit Mittal Proprietor of Ajit Mittal Corporation Vs Heat Exchange (P) Ltd.
Delhi High Court · (2010) 119 DRJ 317
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 34, 37Civil Procedure Code, 1908 (CPC) — Section 11
High Courts06 Sept 2010Allowed
Jet Lite India Ltd. Vs Indus Airways Pvt. Ltd.
Delhi High Court · (2010) 09 DEL CK 0441
Criminal Procedure Code, 1973 (CrPC) — Section 250, 482Penal Code, 1860 (IPC) — Section 120A, 34, 405, 406, 420
High Courts06 Sept 2010Dismissed
Jain Happy School Vs Urmila Jain and Director of Education, Govt. of NCT of Delhi
Delhi High Court · (2010) 09 DEL CK 0440
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227
High Courts06 Sept 2010Dismissed
The Commissioner of Income Tax Vs Munjal Showa Ltd.
Delhi High Court · (2010) 329 ITR 449 : (2010) 194 TAXMAN 149
Income Tax Act, 1961 — Section 143(3)
High Courts06 Sept 2010
Hansallaya Properties Vs Commissioner of Income Tax
Delhi High Court · (2011) 336 ITR 83 : (2011) 196 TAXMAN 496
Income Tax Act, 1961 — Section 256(2)
High Courts06 Sept 2010
Commissioner of Income Tax Vs Jagatjit Industries Limited
Delhi High Court · (2011) 339 ITR 382 : (2010) 194 TAXMAN 158
Income Tax Act, 1961 — Section 11, 143(2), 145, 260A, 263
High Courts06 Sept 2010Disposed Off
Punj Star Industries Pvt. Ltd. Vs Atna Engineering Pvt. Ltd. and Others
Delhi High Court · (2010) 120 DRJ 183
Limitation Act, 1963 — Section 18
High Courts06 Sept 2010Dismissed
Commissioner of Income Tax Vs Siri Ram Syal Hydro Power Pvt. Ltd.
Delhi High Court · (2011) 196 TAXMAN 441
Income Tax Act, 1961 — Section 260A, 68
High Courts06 Sept 2010Dismissed
Commissioner of Income Tax-IV Vs DCM Financial Services Ltd.
Delhi High Court · (2011) 196 TAXMAN 439
Income Tax Act, 1961 — Section 115JA, 143(3), 147, 148, 154
High Courts06 Sept 2010
Commissioner of Income Tax Vs Jindal Saw Pipes Ltd.
Delhi High Court · (2010) 328 ITR 338
Income Tax Act, 1961 — Section 10B, 139(5), 250(5), 260A, 37(1)
High Courts06 Sept 2010Dismissed
Delhi Development Authority Vs Vikramjit Kapoor
Delhi High Court · (2010) 09 DEL CK 0132
High Courts06 Sept 2010
Mr. Sunil Gupta, Sole Proprietor of Joy Export and Karta of J.K. International Vs Polar Industries Ltd., Angelo Brothers Company (India) Ltd. and Mr. Anil Aggarwal
Delhi High Court · (2010) 09 DEL CK 0123
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151, 152Court Fees Act, 1870 — Section 11, 7
High Courts06 Sept 2010Dismissed
Raghu Thakur Vs Govt. of NCT and Another
Delhi High Court · (2010) 09 DEL CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 499, 500
High Courts06 Sept 2010Dismissed
State Bank of India Vs Jagdish Prasad Jain
Delhi High Court · (2010) 09 DEL CK 0060
Limitation Act, 1963 — Article 112
High Courts06 Sept 2010Dismissed
Department of Customs Vs Shyam Sunder
Delhi High Court · (2010) 09 DEL CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482
High Courts06 Sept 2010Dismissed
Kumkum (male Hizara) Vs State
Delhi High Court · (2010) 09 DEL CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 397